High Courts02 Jul 1917
Sayed Rajab Ali Mian and Another Vs Pandu Mullick and Others
Calcutta High Court · 41 Ind. Cas. 396
COURT ARCHIVE
Calcutta High Court judgments, 1917
488 judgments · page 10 of 25
High Courts02 Jul 1917
Sheikh Sahebjan Khansama and Others Vs Sheikh Abdul Jalil and Others
Calcutta High Court · 41 Ind. Cas. 84
Civil Procedure Code, 1908 (CPC) — Order 46 Rule 1Succession Certificate Act, 1889 — Section 4
High Courts02 Jul 1917
Digambar Chakravarti Vs Ram Taran Mitter
Calcutta High Court · 41 Ind. Cas. 663
Penal Code, 1860 (IPC) — Section 467
High Courts02 Jul 1917
Panchanan Das Majumdar Vs Kunja Behari Malo and Others
Calcutta High Court · 42 Ind. Cas. 259
High Courts02 Jul 1917
Maulvi Muhfoozul Huq and Others Vs Maulvi Mazhorul Huq and Others and Nazimonnessa Khatun and Another
Calcutta High Court · 41 Ind. Cas. 685
High Courts29 Jun 1917
Emperor Vs Romesh Chandra Gupta
Calcutta High Court · 46 Ind. Cas. 157
Criminal Procedure Code, 1898 (CrPC) — Section 438
High Courts29 Jun 1917
Wazuddi Vs Rahimuddi and Others
Calcutta High Court · 41 Ind. Cas. 817
Cattle Trespass Act, 1871 — Section 10Criminal Procedure Code, 1898 (CrPC) — Section 439
High Courts29 Jun 1917
Badal Mirza and Others Vs Tinkori Koley and Others
Calcutta High Court · 41 Ind. Cas. 736
High Courts29 Jun 1917
Umesh Chandra Roy Vs Satis Chandra Roy and Others
Calcutta High Court · 41 Ind. Cas. 998
Criminal Procedure Code, 1898 (CrPC) — Section 170, 435, 437, 494, 494(a)
High Courts27 Jun 1917
Genu Sheikh and Others Vs Taramani Choudhurani
Calcutta High Court · 41 Ind. Cas. 259
Bengal Tenancy Act, 1885 — Section 105, 50(2)
High Courts27 Jun 1917
In Re: Tarit Kanti Biswas, Printer and Publisher of the "Amrita Bazar Patrika", and Others
Calcutta High Court · 45 Ind. Cas. 338
Evidence Act, 1872 — Section 3, 65, 74
High Courts26 Jun 1917
Campbell and Co. Vs Jeshraj Giridhari Lall
Calcutta High Court · 46 Ind. Cas. 687
Arbitration Act, 1899 — Section 11(2), 15Civil Procedure Code, 1908 (CPC) — Section 104(f)Letters Patent Act, 1865 — Clause 15
High Courts26 Jun 1917
Manmotha Nath Dey and Another Vs Gadadhar Manna and Others
Calcutta High Court · 41 Ind. Cas. 751
Bengal Tenancy Act, 1885 — Section 109A(2)Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(t)
High Courts25 Jun 1917
Nafar Joardar Vs Pratima Sundari Dassya and Shyama Charan Biswas and Others
Calcutta High Court · 41 Ind. Cas. 726
Evidence Act, 1872 — Section 13
High Courts25 Jun 1917
Braja Nath Pal Chowdhury Vs Surendra Krishna Roy and Others
Calcutta High Court · 41 Ind. Cas. 181
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17Limitation Act, 1963 — Article 164
High Courts25 Jun 1917
Paran Chandra Karmakar and Others Vs Khazez Mandal
Calcutta High Court · 42 Ind. Cas. 262
High Courts22 Jun 1917
Abdul Aziz Mandal and Others Vs Behari Lal Biswas and Others
Calcutta High Court · 41 Ind. Cas. 711
Bengal Patni Taluks Regulation, 1819 — Section 13(4)
High Courts22 Jun 1917
Gobinda Chundra Pal, lunatic, by his next friend Padma Lochun Pal, and Others Vs Kailash Chandra Pal
Calcutta High Court · 41 Ind. Cas. 73
Transfer of Property Act, 1882 — Section 100, 99
High Courts22 Jun 1917
Jagabandhu Pal Chowdhury and Others Vs Haladhar Pal Choudhury and Others
Calcutta High Court · 41 Ind. Cas. 269
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16Guardians and Wards Act, 1890 — Section 30