High Courts18 Jul 1917
Mohunta Bhagwan Das Vs Surendra Narain Singh
Calcutta High Court · 42 Ind. Cas. 521
Specific Relief Act, 1877 — Section 19, 21(6)
COURT ARCHIVE
Calcutta High Court judgments, 1917
488 judgments · page 8 of 25
High Courts18 Jul 1917
Helaluddi Molla alias Elai Molla Vs Abdul Gafur
Calcutta High Court · 41 Ind. Cas. 936
High Courts18 Jul 1917
Rashed Kazi Vs Pachoo Sardar
Calcutta High Court · 42 Ind. Cas. 534
Bengal Tenancy Act, 1885 — Section 18, 85
High Courts17 Jul 1917
Baikanta Nath Chatterjee and Others Vs Lakshan Chandra Chatterjee and Others
Calcutta High Court · 41 Ind. Cas. 875
High Courts17 Jul 1917
Gridutta Sarma, and on his death His Heiress And Legal Representative His widow Jogemoya Debi Vs Durga Dutta Sarma and, Ors.
Calcutta High Court · 42 Ind. Cas. 260
High Courts16 Jul 1917
Churamoni Mondal Vs Rajendra Kumar Singha and On His Death His Heirs And Legal Representatives and Others
Calcutta High Court · 42 Ind. Cas. 390
Transfer of Property Act, 1882 — Section 6
High Courts15 Jul 1917
Amrita Lal Bose and Others Vs The Corporation of Calcutta
Calcutta High Court · 42 Ind. Cas. 305
Calcutta Municipal Act, 1899 — Section 559, 561
High Courts13 Jul 1917
Abhoya Charan Ghosh and Others Vs Raj Kumar Ghosh and Others
Calcutta High Court · 42 Ind. Cas. 506
High Courts13 Jul 1917
Mitu Sheikh Vs Amrita Lal Sen and Another and Parij Sheikh
Calcutta High Court · 42 Ind. Cas. 546
Bengal Tenancy Act, 1885 — Section 180
High Courts13 Jul 1917
Rakhal Mandal and Others Vs Emperor
Calcutta High Court · 45 Ind. Cas. 160
Criminal Procedure Code, 1898 (CrPC) — Section 107(2)
High Courts12 Jul 1917
Oli Sha and Others Vs Farid Sardar and Others and Nila Shah and Others
Calcutta High Court · 41 Ind. Cas. 690
High Courts12 Jul 1917
Shyama Charan Bhattacharjee Vs Mustafizar Rahaman and Others
Calcutta High Court · 41 Ind. Cas. 769
Bengal Tenancy Act, 1885 — Section 60
High Courts12 Jul 1917
Nibaran Chandra Sen Vs Nagendra Chandra Sen and Others
Calcutta High Court · 44 Ind. Cas. 984
High Courts12 Jul 1917
Satya Kumar Mukherjee Vs The Manager, Benares Bank, Limited, and Others
Calcutta High Court · 46 Ind. Cas. 335
Provincial Insolvency Act, 1920 — Section 16(c)
High Courts12 Jul 1917
Ishan Chandra Banerjee Vs Hrishikesh Biswas and Others
Calcutta High Court · 42 Ind. Cas. 550
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts11 Jul 1917
Abdul Majid Vs Hari Charn Halder and Others
Calcutta High Court · 53 Ind. Cas. 17
Transfer of Property Act, 1882 — Section 111
High Courts10 Jul 1917
Reshu Kabiraj Vs Emperor
Calcutta High Court · 41 Ind. Cas. 649
Criminal Procedure Code, 1898 (CrPC) — Section 109
High Courts10 Jul 1917
Takarunnessa Chowdhurani Vs Tarini Charan Sarkar and Another and on his death his heir and regal representative his son Jyotish Chandra Sarkar and Others Tarini Charan Sarkar Vs Takarunnessa Chowdhurani
Calcutta High Court · 43 Ind. Cas. 221
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts10 Jul 1917
Maharaj Bahadur Singh Vs Inder Chand Bothra
Calcutta High Court · 41 Ind. Cas. 853
High Courts10 Jul 1917
Nazir Ali Shikdar Vs Banshi Badan Patwari
Calcutta High Court · 42 Ind. Cas. 621
Bengal Tenancy Act, 1885 — Section 85, 85(2)