COURT ARCHIVE
Calcutta High Court judgments, 1917
488 judgments · page 6 of 25
High Courts10 Aug 1917
Chandi Charan Girl and Others Vs Gadadhar Prodhan and Another
Calcutta High Court · 44 Ind. Cas. 177
Bengal Tenancy Act, 1885 — Section 69, 70Criminal Procedure Code, 1898 (CrPC) — Section 195(7)(c), 198(6)
High Courts10 Aug 1917
Gagan Chand Naskar Vs Peary Mohan Naskar and Others
Calcutta High Court · 42 Ind. Cas. 723
High Courts08 Aug 1917
Radha Charan Chandra and Others Vs Maharaja Ranjit Singh
Calcutta High Court · 46 Ind. Cas. 187
Village Chaukidari Act, 1870 — Section 51
High Courts06 Aug 1917
Chandi Charan Bandopadhyaya Vs Kazi Jawadal and Another
Calcutta High Court · 42 Ind. Cas. 624
High Courts03 Aug 1917
Nara Narayan Kapali and Others Vs Kali Mohan Das Kapali
Calcutta High Court · 43 Ind. Cas. 47
High Courts03 Aug 1917
Amid (Hamid) Ali and Others Vs Abdul Mea Mozumdar and Others
Calcutta High Court · 42 Ind. Cas. 616
High Courts03 Aug 1917
Pran Krishna Pan Vs Atul Krishna Mukherjee and Others
Calcutta High Court · 46 Ind. Cas. 176
Bengal Tenancy Act, 1885 — Section 161, 167
High Courts03 Aug 1917
Durga Kanta Sarma Vs Anto Koch and Another
Calcutta High Court · 42 Ind. Cas. 649
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3, Order 9 Rule 9, 115
High Courts02 Aug 1917
Sarip Hochan Vs Tilattama Debi
Calcutta High Court · 43 Ind. Cas. 3
Bengal Tenancy Act, 1885 — Section 148A, 158B(2)
High Courts02 Aug 1917
Lokenath Dey and on his Death His Heiress and Legal Representative, Srimati Hemlata Roy and Another Vs Hara Chandra Majumdar and Others
Calcutta High Court · 43 Ind. Cas. 29
High Courts01 Aug 1917
Raj Kumar Nali Vs Mohesh Chandra Guha and Others
Calcutta High Court · 42 Ind. Cas. 580
High Courts31 Jul 1917
Sheikh Nasiruddin Midda Vs Sheikh Sidhoo Mia and Others
Calcutta High Court · 44 Ind. Cas. 361
Registration Act, 1908 — Section 77
High Courts31 Jul 1917
Halodhar Malo and Others Vs Kali Prosonno Basu Roy Choudhury and Others
Calcutta High Court · 43 Ind. Cas. 18
High Courts31 Jul 1917
Satyesh Chandra Sarkar and Others Vs Haji Jillar Rahman
Calcutta High Court · 45 Ind. Cas. 721
Bengal Tenancy Act, 1885 — Section 61, 61(1)(c)
High Courts31 Jul 1917
Muralidhar Roy and Others and Raja Srinath Roy and Others Vs Sasadhur Pal and Others
Calcutta High Court · 43 Ind. Cas. 344
High Courts30 Jul 1917
Sheikh Amiruddin Ahmed alias Tahur Bap Vs Emperor
Calcutta High Court · 44 Ind. Cas. 321
Criminal Procedure Code, 1898 (CrPC) — Section 164Evidence Act, 1872 — Section 24, 25, 26, 27
High Courts30 Jul 1917
Surendranath Dey and Others Vs Rajindra Chandra Chandra and Another Minors by their Grandfather and Guardian Jiban Chandra Chandra and Others
Calcutta High Court · 43 Ind. Cas. 740
High Courts27 Jul 1917
Jnan Chandra Das and Others Vs Rajani Kanta Pal and Others
Calcutta High Court · 41 Ind. Cas. 850
Transfer of Property Act, 1882 — Section 54