High Courts20 Nov 1917
Emperor Vs Sagar Singh and Another
Calcutta High Court · (1917) 11 CAL CK 0011
Penal Code, 1860 (IPC) — Section 168Police Act, 1861 — Section 10
COURT ARCHIVE
Calcutta High Court judgments, 1917
488 judgments · page 3 of 25
High Courts20 Nov 1917
Ajitulla Sarkar Vs Nandoor Mahammad and Ors
Calcutta High Court · 43 Ind. Cas. 464
High Courts09 Oct 1917
Akhoy Kumar Mukerjee alias Bhutnath Mukerjee Vs Emperor
Calcutta High Court · 45 Ind. Cas. 999
Criminal Procedure Code, 1898 (CrPC) — Section 342(4)Evidence Act, 1872 — Section 118Oaths Act, 1873 — Section 5
High Courts13 Sept 1917
Baldeo Das Tansuk Das Vs Mohamed Inamul Huq Administrator to The Estate of M.A. Huq, Deceased
Calcutta High Court · 43 Ind. Cas. 826
High Courts31 Aug 1917
Maharaja Birendra Kishore Manikya Bahadur Vs Munshi Mahomad Doulat Khan and Others
Calcutta High Court · 43 Ind. Cas. 59
Bengal Tenancy Act, 1885 — Section 50, 7Limitation Act, 1963 — Article 144
High Courts31 Aug 1917
Chandi Charan Nath Vs Srimati Somla Bibi
Calcutta High Court · 44 Ind. Cas. 254
Bengal Tenancy Act, 1885 — Section 49, 85(2)
High Courts30 Aug 1917
Nepusi Bewa Vs Nasiruddin
Calcutta High Court · 45 Ind. Cas. 730
Succession Certificate Act, 1889 — Section 4
High Courts29 Aug 1917
Jirijanath Roy Chowdhury and Others Vs Kanai Lal Mitra and Others
Calcutta High Court · 43 Ind. Cas. 169
Civil Procedure Code, 1882 — Section 521
High Courts29 Aug 1917
Rai Baikantha Nath Sen Bahadur Vs Ramapati Chatterjee
Calcutta High Court · 45 Ind. Cas. 767
Bengal Tenancy Act, 1885 — Section 148A
High Courts29 Aug 1917
Abdul Wahed Khan Vs Natabar Ghose and Others
Calcutta High Court · 42 Ind. Cas. 280
High Courts29 Aug 1917
Juranu Mahamad Vs Jathi Mahamed
Calcutta High Court · 46 Ind. Cas. 783
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 91, Order 21 Rule 92, Order 21 Rule 93
High Courts29 Aug 1917
Srimati Nagendra Bala Dassi Vs Debendra Nath Mahis and Others
Calcutta High Court · 44 Ind. Cas. 13
Trusts Act, 1882 — Section 88
High Courts28 Aug 1917
Hamdu Mia and Ors Vs Ramdhan Dhar and Ors
Calcutta High Court · 43 Ind. Cas. 461
Bengal Land Revenue Sales Act, 1859 — Section 53
High Courts28 Aug 1917
Surendra Mohan Sinha Vs Rjendra Nath Roy and Others
Calcutta High Court · 46 Ind. Cas. 435
Village Chaukidari Act, 1870 — Section 51
High Courts28 Aug 1917
Lakhi Charan Saha and Others Vs Hamid Ali and Others
Calcutta High Court · 44 Ind. Cas. 543
High Courts28 Aug 1917
Bipradas Pal Choudhury and on his Death his heirs and Legal Representatives, Manmatha Nath Pal Chowdhuri and Others Vs Monorama Debi, Charu Chandra Mukhopadhyaya and Gobinda Lal Mukherjee and Others
Calcutta High Court · 47 Ind. Cas. 49
High Courts28 Aug 1917
Kumar Chandra Kishore Roy Chowdhury Vs Basat Ali Chowdhury and Nawab Syed Abdul Sobhan Chaudhury
Calcutta High Court · 44 Ind. Cas. 763
High Courts27 Aug 1917
Satish Ranjan Das Vs Mercantile Bank of India, Ltd.
Calcutta High Court · 48 Ind. Cas. 322
High Courts27 Aug 1917
Secretary of State for India in Council Vs Digambar Nanda and Others
Calcutta High Court · 45 Ind. Cas. 939
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22(2)Court Fees Act, 1870 — Article 1