Bipradas Pal Choudhury and on his Death his heirs and Legal Representatives, Manmatha Nath Pal Chowdhuri and Others vs Monorama Debi, Charu Chandra Mukhopadhyaya and Gobinda Lal Mukherjee and Others

We see no reason to differ from Mr. Justice Teunon in the view that he has taken of the rights of the parties in these cases. The appeals are, therefore, dismissed with costs.