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Calcutta High Court judgments, 1867

44 judgments · page 2 of 3

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High Courts31 May 1867

Bipro Doss Gossain and Others Vs Chunder Seekur Bhuttacharjee

Calcutta High Court · (1867) 05 CAL CK 0004

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High Courts31 May 1867

In Re: Brojender Coomar Roy

Calcutta High Court · (1867) 05 CAL CK 0003

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High Courts31 May 1867

Kangalee Churn Ghosal Vs Bonomalee Mullick and Others Mahabeer Persad and Others Vs Mussamut Pranputty Koer

Calcutta High Court · (1867) 05 CAL CK 0002

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High Courts31 May 1867

In Re: Gobind Koomar Chowdhry

Calcutta High Court · (1867) 05 CAL CK 0001

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High Courts30 May 1867

Ranee Surnomoyee Vs Luchmeeput Doogur and Others

Calcutta High Court · (1867) 05 CAL CK 0007

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High Courts15 Apr 1867

Sreeputty Roy Vs Loharam Roy and Others

Calcutta High Court · (1867) 04 CAL CK 0004

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High Courts15 Apr 1867

Rambux Chittangeo Vs Modoosoodhun Paul Chowdhry and Others

Calcutta High Court · (1867) 04 CAL CK 0003

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High Courts15 Apr 1867

Bharut Chunder Dutt Vs Dengar Gope Shaboo Majee and Others Vs Noorai Mollah and Others Sheikh Joneep Vs Sheikh Noboo

Calcutta High Court · (1867) 04 CAL CK 0002

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High Courts06 Apr 1867Disposed Off

Gungadhur Roy Vs Wooma Soonderee Dassee and Others

Calcutta High Court · (1867) 04 CAL CK 0005

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High Courts06 Apr 1867

Kanhya Lall and Others Vs Radha Churn and Others

Calcutta High Court · (1867) 04 CAL CK 0001

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High Courts19 Mar 1867

Kirteebash Mayetee Vs Ramdhun Khoria

Calcutta High Court · (1867) 03 CAL CK 0005

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High Courts15 Mar 1867

In Re: Collector of Rungpore

Calcutta High Court · (1867) 03 CAL CK 0001

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High Courts13 Mar 1867

Shahabooddeen Vs Futteh Ali and Another

Calcutta High Court · (1867) 03 CAL CK 0003

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High Courts12 Mar 1867

Protab Chunder Chowdhry and Others Vs Brojololl Shaha and Others

Calcutta High Court · (1867) 03 CAL CK 0004

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High Courts12 Mar 1867

Radhomonee Dassee and Others Vs Jodoonath Chowdhry and Others

Calcutta High Court · (1867) 03 CAL CK 0002

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High Courts26 Feb 1867

Laknarain Singh and Others Vs Mussamut Ranee Mankoer and Others

Calcutta High Court · (1867) 02 CAL CK 0007

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High Courts26 Feb 1867

R.W. Scott and Others Vs Hurronath Roy and Others

Calcutta High Court · (1867) 02 CAL CK 0001

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High Courts25 Feb 1867

Bebee Golebunnessa and Another Vs The Magistrate of Maldah on behalf of Government Romanath Tagore and Another Vs The Collector of Pubna on behalf of Government

Calcutta High Court · (1867) 02 CAL CK 0006

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High Courts22 Feb 1867

Gobind Chunder Mookerjee Vs Kalla Gajee and Others

Calcutta High Court · (1867) 02 CAL CK 0008

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High Courts22 Feb 1867Dismissed

Hurryhur Mookerjee Vs Mohesh Chunder Banerjee and Others

Calcutta High Court · (1867) 02 CAL CK 0005

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