High Courts22 Jan 1915
Beni Singh Vs Barhamdeo Singh
Calcutta High Court · 28 Ind. Cas. 211
Transfer of Property Act, 1882 — Section 89
COURT ARCHIVE
Calcutta High Court judgments, 1915
401 judgments · page 20 of 21
High Courts22 Jan 1915
Dwarka Nath Dass and Another Vs Monmohan Topedar
Calcutta High Court · AIR 1915 Cal 759(1) : 30 Ind. Cas. 34
Limitation Act, 1963 — Section 22
High Courts19 Jan 1915
Musammat Ajiman Bibi and Others Vs Reasat Sheikh and Others
Calcutta High Court · 28 Ind. Cas. 570
Specific Relief Act, 1877 — Section 9
High Courts18 Jan 1915
Sukhlal Chundermull Vs Eastern Bank Ltd.
Calcutta High Court · AIR 1915 Cal 771(1) : (1915) ILR (Cal) 735 : 31 Ind. Cas. 238
High Courts15 Jan 1915
Raja Narendra Lal Khan Vs Nobin Behary Bhattacharjya
Calcutta High Court · AIR 1915 Cal 758 : 28 Ind. Cas. 133
Bengal Tenancy Act, 1885 — Section 169(c)
High Courts15 Jan 1915
Narendra Lal Khan Vs Sarat Chandra Bhattacharjee
Calcutta High Court · (1915) 01 CAL CK 0004
High Courts14 Jan 1915
Lala Singh and Others Vs Mir Latif Hossein and Others
Calcutta High Court · 28 Ind. Cas. 477
High Courts14 Jan 1915
The King-Emperor Vs Mohar Ali Sheikh
Calcutta High Court · (1915) 01 CAL CK 0018
High Courts14 Jan 1915
Lala Seosaran Lal Vs Harihar Prasad Singh
Calcutta High Court · 28 Ind. Cas. 452
Limitation Act, 1963 — Article 89
High Courts14 Jan 1915
Chulhan Singh and Another Vs Madho Singh and Others
Calcutta High Court · AIR 1915 Cal 769 : 28 Ind. Cas. 383
Bengal Land Registration Act, 1876 — Section 78
High Courts13 Jan 1915
East Indian Railway Company Vs Changai Khan
Calcutta High Court · (1915) ILR (Cal) 888
Railways Act, 1890 — Section 75
High Courts13 Jan 1915
The East Indian Railway Company Vs Changa Khan and Others
Calcutta High Court · 28 Ind. Cas. 245
Railways Act, 1890 — Section 75
High Courts13 Jan 1915
Surjamull Agarwala Vs Ram Chandra Mistry and Others
Calcutta High Court · 28 Ind. Cas. 123
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 52
High Courts13 Jan 1915Dismissed
Narendra Chandra Lahiri Vs Afifannessa Bibi and Others
Calcutta High Court · (1915) 01 CAL CK 0016
High Courts11 Jan 1915
Kumar Krishna Mitter Vs Amulya Charan Mitter
Calcutta High Court · AIR 1915 Cal 788 : 31 Ind. Cas. 616
Civil Procedure Code, 1908 (CPC) — Section 73(1)(c)
High Courts11 Jan 1915
In Re: Abdul Kalam Azad
Calcutta High Court · AIR 1915 Cal 770 : 30 Ind. Cas. 746
Press Act, 1910 — Section 17, 4(1)
High Courts11 Jan 1915Dismissed
In Re: Abul Kalam Azad
Calcutta High Court · (1915) ILR (Cal) 730
Press Act, 1910 — Section 17
High Courts07 Jan 1915Allowed
Muktanath Roy Choudhury Vs Jitendra Nath Roy Choudhury
Calcutta High Court · (1915) 01 CAL CK 0017
High Courts05 Jan 1915
Abdul Rahman Sarkar Vs Promode Behary Dutta and Others
Calcutta High Court · 28 Ind. Cas. 182
Bengal Tenancy Act, 1885 — Section 170(3)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, 115