High Courts24 Feb 1915
Sures Kanta Banerjee Chowdhury Vs Nawab Ali Sikdar and Another
Calcutta High Court · 29 Ind. Cas. 848
COURT ARCHIVE
Calcutta High Court judgments, 1915
401 judgments · page 18 of 21
High Courts24 Feb 1915
Chandra Mohan Banerjee Vs Satya Kripal Banerjee and Others
Calcutta High Court · 29 Ind. Cas. 139
Probate and Administration Act, 1881 — Section 92
High Courts23 Feb 1915
Sarala Sundari Debi and Gossain Dasi Debi Vs Hazari Dasi Debi
Calcutta High Court · (1915) ILR (Cal) 953
Guardians and Wards Act, 1890 — Section 7(3)
High Courts22 Feb 1915
Ram deo Singh Vs Babu Moheswar Prosad
Calcutta High Court · 29 Ind. Cas. 880
Bengal Tenancy Act, 1885 — Section 31(a)
High Courts18 Feb 1915
Kali Krishna Baiswas and Others Vs Ram Chandra Baidya and Others
Calcutta High Court · 29 Ind. Cas. 896
Bengal Tenancy Act, 1885 — Section 153, 40
High Courts18 Feb 1915
Hera Lal Roy Chowdhury Vs Lokenath Shaha and Others
Calcutta High Court · 29 Ind. Cas. 865
High Courts17 Feb 1915
Hari Krishna Das Vs Dinor Kinla and Others
Calcutta High Court · 29 Ind. Cas. 355
High Courts15 Feb 1915
Kunja Lal Banerji Vs Narsamba Debi
Calcutta High Court · (1915) ILR (Cal) 826
Contract Act, 1872 — Section 37Transfer of Property Act, 1882 — Section 4
High Courts15 Feb 1915
Fakir Chandra Gain Vs Giribala Dassya
Calcutta High Court · 31 Ind. Cas. 321
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 47
High Courts12 Feb 1915
Gajadhar Pershad Sahu Vs Bindubashini Pershad
Calcutta High Court · 29 Ind. Cas. 181
Civil Procedure Code, 1908 (CPC) — Section 47, 50
High Courts12 Feb 1915
Biseshwar Ray Chowdhury Vs Judhisthir Nath and Others
Calcutta High Court · 29 Ind. Cas. 437
Bengal Tenancy Act, 1885 — Section 111A
High Courts11 Feb 1915
Ali Mahamud Vs Aftabuddin Bhuya and Another
Calcutta High Court · 34 Ind. Cas. 251
Bengal Tenancy Act, 1885 — Section 12
High Courts10 Feb 1915
Alejan Bibi and Others Vs Raham Ali and Others
Calcutta High Court · 31 Ind. Cas. 26
Bengal Tenancy Act, 1885 — Section 49(b)
High Courts10 Feb 1915
Tepu Mahammad Vs Tefayit Mahammad and Others
Calcutta High Court · 29 Ind. Cas. 216
High Courts08 Feb 1915
Keshawe Surendra Sahi and Others Vs Rani Devendrabala Dasi
Calcutta High Court · 29 Ind. Cas. 211
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47
High Courts08 Feb 1915Allowed
Ram Kishore Sadkhan Vs Manindra Mohan Ray
Calcutta High Court · (1915) 02 CAL CK 0034
High Courts08 Feb 1915
Monindra Mohan Roy Mukhopadhya Vs Ram Krishna Sadhukhan
Calcutta High Court · 28 Ind. Cas. 595
Evidence Act, 1872 — Section 32(5), 32(e)
High Courts05 Feb 1915
Pandit Raghu Nandan Lal Sarma Vs Madanmohan Dass
Calcutta High Court · 76 Ind. Cas. 333
High Courts05 Feb 1915
Krishna Kanta Ghosh Vs Jadu Kasya and Others
Calcutta High Court · 28 Ind. Cas. 839
Bengal Tenancy Act, 1885 — Section 182, 20