High Courts22 Mar 1915
Emperor Vs Nogendra Nath Sen Gupta
Calcutta High Court · (1915) 03 CAL CK 0020
Penal Code, 1860 (IPC) — Section 302, 34
COURT ARCHIVE
Calcutta High Court judgments, 1915
401 judgments · page 16 of 21
High Courts22 Mar 1915
Shaik Galim and Another Vs Sadarijan Bibi and Another
Calcutta High Court · 29 Ind. Cas. 621
High Courts22 Mar 1915
Hankar Rai Vs Kamta Proshad Sahu And Anr
Calcutta High Court · 29 Ind. Cas. 875
High Courts22 Mar 1915
Mohendra Nath Mandal and Another Vs Narendra Krishna Chatterjee
Calcutta High Court · 29 Ind. Cas. 399
Bengal Drainage Act, 1880 — Section 26(1), 42, 44
High Courts19 Mar 1915
Khemesh Chandra Rakshit Vs Abdul Hamid
Calcutta High Court · 29 Ind. Cas. 350
Land Registration Act, 1876 — Section 69
High Courts18 Mar 1915
Kumar Rameshwar Malia and Others Vs Sri Sri Jiu Thakur, by his Shebait, Mahant Sri Sri Ram Chandra Acharjya Goswami and Others
Calcutta High Court · 29 Ind. Cas. 337
Limitation Act, 1908 — Section 30
High Courts18 Mar 1915
Biswessor Sen and Another Vs Imamudii Chowdhuri and Others
Calcutta High Court · 29 Ind. Cas. 833
High Courts17 Mar 1915
Ali Haffiz and Others Vs Abdur Rahman and Another
Calcutta High Court · 32 Ind. Cas. 801
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts17 Mar 1915
Ali Haffiz Vs Abdur Rahaman
Calcutta High Court · (1915) ILR (Cal) 1135
Civil Procedure Code, 1908 (CPC) — Order 1 rule 3, 92
High Courts17 Mar 1915
Udit Narain Chowdhury and Others Vs Mathura Prasad and Others
Calcutta High Court · 29 Ind. Cas. 413
Transfer of Property Act, 1882 — Section 54, 54(3)
High Courts16 Mar 1915
Damoda Coal Company Limited Vs Hurmook Marwari
Calcutta High Court · 31 Ind. Cas. 697
Transfer of Property Act, 1882 — Section 108(e)
High Courts15 Mar 1915
Ram Sarup Bhagat Vs Bansi Mandar
Calcutta High Court · 30 Ind. Cas. 955
Civil Procedure Code, 1908 (CPC) — Order 46 Rule 1
High Courts15 Mar 1915
Gurai Kar and Others Vs Srimati Rani Kuarmoni Singha Mandhata
Calcutta High Court · 29 Ind. Cas. 312
Bengal Tenancy Act, 1885 — Section 106Civil Procedure Code, 1908 (CPC) — Section 151
High Courts12 Mar 1915Dismissed
Madan Mohan Dey and Others Vs Rebati Mohan Poddar and Another
Calcutta High Court · (1915) 03 CAL CK 0031
High Courts12 Mar 1915
Jagannath Rahatgir Vs Pandit Deokinandan and Another
Calcutta High Court · 29 Ind. Cas. 671
Penal Code, 1860 (IPC) — Section 405Stamp Act, 1899 — Section 33
High Courts12 Mar 1915
Puncha Thakur and Another Vs Bindesri Thakur and Others
Calcutta High Court · 28 Ind. Cas. 675
High Courts12 Mar 1915
Jnanendra Nath Bhattacharjee Vs Chandi Charan Saha and Another
Calcutta High Court · 29 Ind. Cas. 480
Contract Act, 1872 — Section 23
High Courts11 Mar 1915
Shashi Bhusan Hazrah Vs Sheikh Esabar (Esrar) Ali Nazir and Others, Purna Chandra Pal, Kalidas Samanta and Others, Jogendra Nath Samanta and Another, Sheikh Arietullah and Others, Akhil Chandra Adhicary and Others, Kalidas Samanta and Others, Abdul Gaffur Nazir and Others, Sheikh Arietulla and Others
Calcutta High Court · 29 Ind. Cas. 122
Bengal Tenancy Act, 1885 — Section 105, 108, 109
High Courts11 Mar 1915
Nabendra Kishore Roy and Others Vs Srimati Rahima Banu and Another
Calcutta High Court · 31 Ind. Cas. 695