High Courts30 Mar 1915Dismissed
Chandi Prasanno Sen Vs Gour Chandra Dey
Calcutta High Court · (1915) 03 CAL CK 0049
COURT ARCHIVE
Calcutta High Court judgments, 1915
401 judgments · page 15 of 21
High Courts30 Mar 1915
Kumud Kumar Bose and Others Vs Hari Mohan Samadar
Calcutta High Court · 30 Ind. Cas. 45a
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts30 Mar 1915
Rajab Ali and Others Vs Dina Nath Saha and Another
Calcutta High Court · 33 Ind. Cas. 261
High Courts30 Mar 1915
In Re: Nikhrannessa Bibi
Calcutta High Court · 33 Ind. Cas. 918
Guardians and Wards Act, 1890 — Section 45
High Courts29 Mar 1915
Anant Prasad Singh Vs H. Manners and Others
Calcutta High Court · 29 Ind. Cas. 459
Bengal Tenancy Act, 1885 — Section 22Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts29 Mar 1915
Musammat Rukmini Koeri Vs Nilmani Bandyopadhyaya
Calcutta High Court · 32 Ind. Cas. 170
Transfer of Property Act, 1882 — Section 59
High Courts29 Mar 1915
Dina Nath Nag and Others Vs Sashi Mohan Dey Tarafdar
Calcutta High Court · 31 Ind. Cas. 16
Bengal Tenancy Act, 1885 — Section 182
High Courts26 Mar 1915
Kamaksha Basini Chowdhurani Vs Jagat Sundari Chowdhurani
Calcutta High Court · 30 Ind. Cas. 875
Guardians and Wards Act, 1890 — Section 47(f), 47(g), 47(i)
High Courts26 Mar 1915
Gopal Chandra Bose and Another Vs Hari Mohan Dutt and Others
Calcutta High Court · 30 Ind. Cas. 49
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts26 Mar 1915
Ambica Charan Das, Priya Nath Das Vs Harinath Das and Others
Calcutta High Court · 29 Ind. Cas. 905
Contract Act, 1872 — Section 69
High Courts26 Mar 1915
Diljanmihha Bibi Vs Hemanta Kumar Roy and Others
Calcutta High Court · 29 Ind. Cas. 395
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 141, 151, 47
High Courts25 Mar 1915
Hazari Lal Sarkar Vs Maharaj Kumar Kshaunish Chandra Roy Bahadur and Others
Calcutta High Court · 31 Ind. Cas. 249
High Courts25 Mar 1915
Kedar Nath Mitter Vs Denobandhu Shaha and Others
Calcutta High Court · 31 Ind. Cas. 626
Limitation Act, 1963 — Section 20
High Courts25 Mar 1915Dismissed
Kedar Nath Mitra Vs Dinabandhu Saha
Calcutta High Court · (1915) ILR (Cal) 1043
Limitation Act, 1963 — Section 20
High Courts24 Mar 1915
Indar Chand Vs Emperor
Calcutta High Court · (1915) ILR (Cal) 1094
Criminal Procedure Code, 1898 (CrPC) — Section 429
High Courts23 Mar 1915
Nobin Chandra Chowdhury and Others Vs Bepin Chandra Roy Chowdhury
Calcutta High Court · 29 Ind. Cas. 308
Bengal Tenancy Act, 1885 — Section 153Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47Limitation Act, 1963 — Section 18
High Courts23 Mar 1915
Jogendra Chandra Banerjee Vs Phani Bhushan Mookerjee and Others
Calcutta High Court · 33 Ind. Cas. 810
High Courts23 Mar 1915
Meher Ali and Another Vs Kalai Khalashi
Calcutta High Court · 29 Ind. Cas. 461
Bengal Tenancy Act, 1885 — Section 85
High Courts23 Mar 1915
Suradhani Debya Vs Chandra Nath Pramanik and Others
Calcutta High Court · 37 Ind. Cas. 131