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1 paragraphs · 12 words
1.
The appeal is dismissed. We make no order as to costs.
High CourtsDivision Bench(1915) 03 CAL CK 0027
Rajab Ali and Others vs Dina Nath Saha and Another
Calcutta High Court · Decided on 30 March 1915 · Citation: 33 Ind. Cas. 261
- HON’BLE JUDGES
- Lawrence Jenkins, C.J · Woodroffe, J