High Courts16 Apr 1915
Kartic Mandal Vs Bama Charan Mandal and Another
Calcutta High Court · 29 Ind. Cas. 502
COURT ARCHIVE
Calcutta High Court judgments, 1915
401 judgments · page 14 of 21
High Courts16 Apr 1915
Benode Behari Patra Vs Janki Kalwar
Calcutta High Court · (1915) 04 CAL CK 0007
High Courts15 Apr 1915
Naboghan Badhai and Others Vs Raghu Nath Babu and Others
Calcutta High Court · 30 Ind. Cas. 61
High Courts15 Apr 1915
Har Prosad Dass alias Dewan Dass Vs Bakshi Bindeswari Prosad Singh alias Lalluji and Another
Calcutta High Court · 31 Ind. Cas. 30
Limitation Act, 1908 — Section 19
High Courts12 Apr 1915
Rup Kishore Lal Vs Neman Bibi
Calcutta High Court · (1915) ILR (Cal) 842
Bengal Civil Courts Act, 1871 — Section 9Civil Procedure Code, 1908 (CPC) — Section 24(3)
High Courts12 Apr 1915
Rup Keshwar Lal Vs Jaijai Bibi and Others
Calcutta High Court · 29 Ind. Cas. 935
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 8(2)
High Courts09 Apr 1915
Surendra Narayan Singh Vs Mussammat Lachmi Koer and Another, Bhagalu Singh and Another
Calcutta High Court · 29 Ind. Cas. 840
Bengal Tenancy Act, 1885 — Section 174
High Courts08 Apr 1915
Khiroda Sundari Dasi and Another Vs Nabin Chandra Saha
Calcutta High Court · 30 Ind. Cas. 64
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17
High Courts08 Apr 1915
Mohim Chunder Pal Chowdhry Vs Mirza Ahmad Ali Khan
Calcutta High Court · 33 Ind. Cas. 346
Bengal Tenancy Act, 1885 — Section 153Civil Procedure Code, 1908 (CPC) — Section 102, 115
High Courts08 Apr 1915
Janardan Kishore Lal Sinha Deo and Others Vs Sib Prasad Ram and Others Sib Prasad Ram and Others Vs Janardan Kishore Lal Sinha Deo and Others
Calcutta High Court · 36 Ind. Cas. 179
High Courts08 Apr 1915
Nawab Sir Salimullah Bahadur and Others Vs Kali Prosonno Parbat and Others
Calcutta High Court · 33 Ind. Cas. 349
Bengal Tenancy Act, 1885 — Section 52
High Courts08 Apr 1915
Hiranand Ojha and Another Vs Satish Chandra Roy and Others
Calcutta High Court · 29 Ind. Cas. 420
Chota Nagpur Encumbered Estates Act, 1876 — Section 12, 22
High Courts07 Apr 1915
Ambika Charan Chakrabarti and Another Vs Sasitara Debi and Others
Calcutta High Court · 30 Ind. Cas. 868
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 20, Order 41 Rule 4Succession Act, 1925 — Section 121, 82
High Courts07 Apr 1915
Madhu Sudan Patitunda Vs Rash Mohan Sen Poddar and Others
Calcutta High Court · 30 Ind. Cas. 38
Civil Procedure Code, 1908 (CPC) — Section 115, 73(1)
High Courts02 Apr 1915
Bymkesh Chakrabartty Vs Jagadiswar Roy and Others
Calcutta High Court · 40 Ind. Cas. 442
Evidence Act, 1872 — Section 13
High Courts31 Mar 1915
Abed Khondkar and Others Vs Mohendra Lal De and Others
Calcutta High Court · 29 Ind. Cas. 282
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 7
High Courts31 Mar 1915
Taher Mondal Vs Tarafdi Gharami and Another
Calcutta High Court · 33 Ind. Cas. 923
Bengal Tenancy Act, 1885 — Section 155Limitation Act, 1963 — Article 143, 32
High Courts31 Mar 1915
Nawab Sir Salimullah Bahadur and Others Vs Rahenuddi and Others
Calcutta High Court · 30 Ind. Cas. 68
High Courts31 Mar 1915Allowed
Ahid Khondkar Vs Mahendra Lal De
Calcutta High Court · (1915) ILR (Cal) 830
High Courts31 Mar 1915
Abdul Ghafoor Miah Vs Haji Khundakar Altaf Hosain and Others
Calcutta High Court · 29 Ind. Cas. 423
Civil Procedure Code, 1908 (CPC) — Section 92