High Courts14 Dec 1915
Sarojini Dassi and Others Vs Gnanendra Nath Das and Others Surendra Nath Das Vs Gnanendra Nath Das and Others
Calcutta High Court · 33 Ind. Cas. 102
COURT ARCHIVE
Calcutta High Court judgments, 1915
401 judgments · page 2 of 21
High Courts14 Dec 1915
Lalljee Mahomed Vs Dadabhai Jivanji Guzdar and Another
Calcutta High Court · 34 Ind. Cas. 807
High Courts14 Dec 1915
Tamijuddi Sheikh, Abdul Karim and Others, Ainuddi and Others and Nawab Ali Bepari and Others Vs Kumar Satya Shanker Ghosal and Others
Calcutta High Court · 32 Ind. Cas. 101
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 2
High Courts13 Dec 1915
Golam Abdin Sarkar and Another Vs Hem Chandra Mojumdar and Others
Calcutta High Court · 32 Ind. Cas. 388
Evidence Act, 1872 — Section 115
High Courts13 Dec 1915
Rameswari Chaudhurani Vs K.B. Dutt
Calcutta High Court · 33 Ind. Cas. 685
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5(2)
High Courts10 Dec 1915
Shiba Durga Debi Vs Gopi Mohan Shaha and Others
Calcutta High Court · 33 Ind. Cas. 180
Civil Procedure Code, 1908 (CPC) — Section 48, 48(1)(a)
High Courts10 Dec 1915
Kalis Chandra Saha and Another Vs Darbaria Sheik and Others
Calcutta High Court · 32 Ind. Cas. 251
Bengal Tenancy Act, 1885 — Section 29
High Courts10 Dec 1915
Maharaja Manindra Chandra Nandi Bahadur Vs Srimati Durga Sundari Dasya
Calcutta High Court · 32 Ind. Cas. 185
Bengal Rent Act, 1859 — Section 21Bengal Tenancy Act, 1885 — Section 29
High Courts08 Dec 1915
The East Indian Railway Company Vs Ram Autar
Calcutta High Court · 38 Ind. Cas. 502
High Courts07 Dec 1915
Krishna Govinda Pal Vs Emperor
Calcutta High Court · 33 Ind. Cas. 306
Penal Code, 1860 (IPC) — Section 466, 471
High Courts06 Dec 1915
Chattu Gope and Others Vs Budhu Lal and Another
Calcutta High Court · 36 Ind. Cas. 472
High Courts03 Dec 1915
Sailabala Debi and Others Vs Nritya Gopal Sen Poddar and Others
Calcutta High Court · 31 Ind. Cas. 859
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts01 Dec 1915
Lala Basdeo Narain Vs Musammat Bachan Chowdhurani
Calcutta High Court · 32 Ind. Cas. 358
Limitation Act, 1963 — Section 20
High Courts30 Nov 1915
Krishna Kumar Ray Chowdhuri Vs Chandra Kanta Mitra and Others
Calcutta High Court · 31 Ind. Cas. 807
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Court Fees Act, 1870 — Section 7(4)(c)
High Courts30 Nov 1915
Simrick Lal Bhakat Vs Radharaman Kalidaha and Others
Calcutta High Court · 32 Ind. Cas. 276
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54, 64
High Courts29 Nov 1915
In Re: Goberdhone Seal and Rajkishori Dasi
Calcutta High Court · 32 Ind. Cas. 3
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 10, 8(6)
High Courts29 Nov 1915
Bilasiram Thakursidass Vs Ezekiel Abraham Gubbay
Calcutta High Court · 33 Ind. Cas. 1
High Courts29 Nov 1915
Lakhipriya Dasi Vs Raikishori Dasi
Calcutta High Court · (1915) 11 CAL CK 0003
High Courts26 Nov 1915
Prasanna Kumar Dutt Purkayastha Vs Jananendra Kumar Dutta and Others
Calcutta High Court · 31 Ind. Cas. 801
Limitation Act, 1963 — Article 121
High Courts25 Nov 1915
Atul Chandra Sen and Others Vs Raja Peary Mohan Mookerjee and Others
Calcutta High Court · 33 Ind. Cas. 812
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 5, Order 33 Rule 5, Order 33 Rule 7