High Courts27 Aug 1915
Gobind Rani Dasi Vs Brinda Rani Dasi and Others
Calcutta High Court · 34 Ind. Cas. 405
COURT ARCHIVE
Calcutta High Court judgments, 1915
401 judgments · page 4 of 21
High Courts27 Aug 1915
Srimati Krishna Kalyani Dasi Vs Mr. R. Braunfield and Others Rai Moni Lal Banerjee Bahadur Vs Prince Kumar Kadir Mirza Mahomed Abdul Ali and Others
Calcutta High Court · 36 Ind. Cas. 184
High Courts26 Aug 1915
Hemendra Nath Roy Vs Upendra Narain Roy and Another
Calcutta High Court · AIR 1914 Cal 508 : 32 Ind. Cas. 437
Specific Relief Act, 1877 — Section 42
High Courts26 Aug 1915
Baikuntha Nath Rai Chaudhuri and Others Vs Basanta Kumari Dasi and Others
Calcutta High Court · 34 Ind. Cas. 946
High Courts26 Aug 1915
Ganes Dutt Singh and Others Vs Lachmi Narain Singh and Others
Calcutta High Court · 34 Ind. Cas. 783
Bengal Tenancy Act, 1885 — Section 29, 30(c)Evidence Act, 1872 — Section 3
High Courts25 Aug 1915
Dina Nath Das Vs Rama Nath Das and Others
Calcutta High Court · 34 Ind. Cas. 702
High Courts25 Aug 1915Allowed
Ram Narain Singh Vs Chota Nagpur Banking Association
Calcutta High Court · (1915) 08 CAL CK 0004
High Courts24 Aug 1915
Ramnath Gagoi Vs Pitambar Deb Goswami
Calcutta High Court · 31 Ind. Cas. 430
Contract Act, 1872 — Section 180
High Courts24 Aug 1915
Abdul Rahaman Vs Sarafat Ali and Another
Calcutta High Court · 31 Ind. Cas. 896
High Courts23 Aug 1915
Nripendra Nath Sahu and Others Vs Ashutose Ghosh, Receiver to the Estate of Nilratan Mandal
Calcutta High Court · 33 Ind. Cas. 548
Provincial Insolvency Act, 1907 — Section 37
High Courts23 Aug 1915
Chatterjee Brahmin Vs Durgadutt Agarwalla and Others
Calcutta High Court · 34 Ind. Cas. 394
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 5
High Courts20 Aug 1915
Nawab Khajah Hobibullah Vs Khajah Abtiakallah and Others
Calcutta High Court · 34 Ind. Cas. 693
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1(1)
High Courts19 Aug 1915
Mohesh Chandra Chaudhury Vs Emperor
Calcutta High Court · 47 Ind. Cas. 871
Penal Code, 1860 (IPC) — Section 109, 192, 193, 464
High Courts19 Aug 1915
Loke Nath Singh and Others Vs Gaju Singh and Others
Calcutta High Court · 31 Ind. Cas. 426
Limitation Act, 1908 — Article 182
High Courts19 Aug 1915
Khagendra Nath Chatterjee and Others Vs Sonatan Guha and Others
Calcutta High Court · 31 Ind. Cas. 987
Bengal Tenancy Act, 1885 — Section 12
High Courts19 Aug 1915
Upendra Nath Bose Vs Bindeshri Prosad
Calcutta High Court · 32 Ind. Cas. 468
Letters Patent Act, 1865 — Clause 15
High Courts18 Aug 1915
Lani Mia Vs Muhammad Easin Mia and Others
Calcutta High Court · 33 Ind. Cas. 448
Bengal Tenancy Act, 1885 — Section 85
High Courts17 Aug 1915
Khub Lal Singh and Another Vs Ajodhya Misser
Calcutta High Court · 31 Ind. Cas. 433
High Courts17 Aug 1915
Gopeswar Saha Vs Jadab Chandra Chandaray and Another
Calcutta High Court · 32 Ind. Cas. 537
High Courts17 Aug 1915
Bouwang Raja Challaphroo Chowdhury Vs Banga Behary Sen
Calcutta High Court · 31 Ind. Cas. 394