High Courts29 Jul 1915
Bhutta Santal Vs Dama Santal
Calcutta High Court · 33 Ind. Cas. 304
Criminal Procedure Code, 1898 (CrPC) — Section 181(4)
COURT ARCHIVE
Calcutta High Court judgments, 1915
401 judgments · page 6 of 21
High Courts28 Jul 1915
Nadir Chand Saha and Others Vs Birendra Nath Dutt Chowdhury and Others
Calcutta High Court · 37 Ind. Cas. 126
Evidence Act, 1872 — Section 92(4)
High Courts27 Jul 1915
Abjal Majhi and Others Vs Intu Bepari and Others
Calcutta High Court · 32 Ind. Cas. 494
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts27 Jul 1915Dismissed
Askar Mian and Others Vs Sabad Ali Bora Bhuiya and Others
Calcutta High Court · (1915) 07 CAL CK 0024
High Courts27 Jul 1915
Upendra Nath Nag Chowdhury and Others Vs Bhupendra Nath Nag Chowdhury and Others
Calcutta High Court · 32 Ind. Cas. 267
EVIDENCE ACT, 1872 — Section 145
High Courts26 Jul 1915
Monmohan Roy Vs Hemanta Kumar Mookerjee
Calcutta High Court · 34 Ind. Cas. 777
Provincial Insolvency Act, 1920 — Section 43(2), 46(2), 46(3)
High Courts26 Jul 1915
Pardip Singh and Others Vs Emperor
Calcutta High Court · 34 Ind. Cas. 309
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts23 Jul 1915
Krishna Nath Chakravarti Vs Muhammad Wafiz
Calcutta High Court · 31 Ind. Cas. 789
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts22 Jul 1915
Surendra Narain Roy Chowdhury Vs Dinanath Basu and Others
Calcutta High Court · 36 Ind. Cas. 33
High Courts22 Jul 1915
Hira Lal Chatterjeb and Others Vs Giribala Debi
Calcutta High Court · 34 Ind. Cas. 444
High Courts21 Jul 1915
Choudhury Suressur Misser and Another Vs Musammat Mohesh Rani Mesrain and Others
Calcutta High Court · 31 Ind. Cas. 983
High Courts21 Jul 1915
Nilmoni Behara Vs Rukuna Bewa and Others
Calcutta High Court · 30 Ind. Cas. 210
High Courts21 Jul 1915
Kusadhaj Bhakta Vs Broja Mohan Bhakta by his Mother and Guardian, Srimati Rashmani Dassi
Calcutta High Court · 31 Ind. Cas. 13
High Courts21 Jul 1915
Safer Ali Mandal and Others Vs Golam Mandal and Another
Calcutta High Court · 31 Ind. Cas. 177
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts21 Jul 1915
Kiranshashi Debi and Others Vs Chandrika Prosad Singh and Another
Calcutta High Court · 30 Ind. Cas. 587
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 53Limitation Act, 1963 — Section 15
High Courts21 Jul 1915
Atimannessa Bibi Vs Abdul Sobhan and Others
Calcutta High Court · 32 Ind. Cas. 21
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts21 Jul 1915Dismissed
Kusodhaj Bhukta Vs Braja Mohan Bhukta
Calcutta High Court · (1915) 07 CAL CK 0002
High Courts20 Jul 1915
Ramnath Sil and Another Vs Siba Sundari Debya and Another
Calcutta High Court · 40 Ind. Cas. 348
Transfer of Property Act, 1882 — Section 111(g)
High Courts20 Jul 1915
Koer Sarabjit Pratap Bahadur Sahi Vs Musammat Bhagwat Koeri and Others
Calcutta High Court · 30 Ind. Cas. 578
High Courts20 Jul 1915
Gopal Proshad Bhagat and Others Vs Rajendra Lal Panja and Others
Calcutta High Court · 34 Ind. Cas. 625
Civil Procedure Code, 1908 (CPC) — Section 148Limitation Act, 1963 — Article 182(5)