High Courts20 Jul 1915
Jamadar Singh Vs Raja Jagat Kishore Acharya Chowdhury
Calcutta High Court · 34 Ind. Cas. 697
Bengal Tenancy Act, 1885 — Section 153Civil Procedure Code, 1908 (CPC) — Section 102
COURT ARCHIVE
Calcutta High Court judgments, 1915
401 judgments · page 7 of 21
High Courts19 Jul 1915
In Goods of: G.A. Quiningborough
Calcutta High Court · 30 Ind. Cas. 958
Court Fees Act, 1870 — Article 11, 5
High Courts17 Jul 1915
Kailash Mai and Others Vs Dwarika Nath Majhi and Others
Calcutta High Court · 35 Ind. Cas. 788
High Courts16 Jul 1915
Bhata Ram Das Vs Kshitish Chandra Lahiri and Others
Calcutta High Court · 30 Ind. Cas. 83
High Courts15 Jul 1915
Maharam Ali Vs Ayesa Khatun
Calcutta High Court · 31 Ind. Cas. 562
Contract Act, 1872 — Section 26
High Courts15 Jul 1915
Ram Krishna Bose and Another Vs Mohanta Bhagwan Ramanuja Das
Calcutta High Court · 30 Ind. Cas. 27
High Courts15 Jul 1915
Jitendra Nath Palit Vs Lokendra Nath Palit and Others
Calcutta High Court · 34 Ind. Cas. 657
Universities Act, 1904 — Section 3
High Courts13 Jul 1915
Janardan Mahato Vs Bhairab Chandra Mondal and Others
Calcutta High Court · 30 Ind. Cas. 365
High Courts13 Jul 1915
Kiranbala Debi Vs Kali Charan Singha and Others
Calcutta High Court · 30 Ind. Cas. 29
High Courts13 Jul 1915
Indra Narain Sarkar and Others Vs Bedeswari Dassya
Calcutta High Court · 30 Ind. Cas. 32
High Courts13 Jul 1915
Maharaja Birendra Kisore Manikya Bahadur Vs Kalitara Debi and Others
Calcutta High Court · 30 Ind. Cas. 953
Bengal Tenancy Act, 1885 — Section 102, 104, 106
High Courts12 Jul 1915
Niras Purbe and Another Vs Musammat Tetri Pasin and Others
Calcutta High Court · 32 Ind. Cas. 82
Transfer of Property Act, 1882 — Section 41
High Courts12 Jul 1915
Panchumoni Dassi and Another Vs Chandra Kumar Ghose and Others
Calcutta High Court · 31 Ind. Cas. 319
High Courts09 Jul 1915
Abdul Sheikh Vs Emperor
Calcutta High Court · 32 Ind. Cas. 684
Penal Code, 1860 (IPC) — Section 141
High Courts07 Jul 1915Dismissed
Rakhal Chandra Chatterjee Vs Baji Santhal and Others
Calcutta High Court · (1915) 07 CAL CK 0040
High Courts07 Jul 1915
Gopi Sundari Dasi Vs Haladhar Mazumdar and Others
Calcutta High Court · 30 Ind. Cas. 583
Bengal Tenancy Act, 1885 — Section 158, 87
High Courts07 Jul 1915
Atrabannessa Bibi Vs Safatullah Mia and Others
Calcutta High Court · 31 Ind. Cas. 189
High Courts05 Jul 1915
Ahmed Musaji Saleji Vs Mamooji Musaji and Others
Calcutta High Court · 31 Ind. Cas. 315
High Courts02 Jul 1915
Baijnath Mistri and Others Vs Raja Jung Bahadur
Calcutta High Court · 30 Ind. Cas. 906
Civil Procedure Code, 1908 (CPC) — Section 115