High Courts04 Jun 1915
Raj Gobind Singh Vs Behari Pathuk and Another
Calcutta High Court · 30 Ind. Cas. 247
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
COURT ARCHIVE
Calcutta High Court judgments, 1915
401 judgments · page 9 of 21
High Courts04 Jun 1915
Muhammad Bukth Majumdar Vs Dewan Ajmon Raja and Another
Calcutta High Court · 32 Ind. Cas. 701
High Courts04 Jun 1915
Rajab Ali Chowdhury Vs Hedayet Ali Chowdhury and Others
Calcutta High Court · 29 Ind. Cas. 699
High Courts04 Jun 1915
Shyam Lal Ghosh and Others Vs Rameswari Basu and Another
Calcutta High Court · 33 Ind. Cas. 273
Evidence Act, 1872 — Section 90
High Courts04 Jun 1915
Eakuf Ali and Others Vs Meajan and Others
Calcutta High Court · 29 Ind. Cas. 686
High Courts02 Jun 1915
Basi Nath Pal and Others Vs Raja Jagat Kisore Acharjee Chowdhury and Others
Calcutta High Court · 35 Ind. Cas. 298
Evidence Act, 1872 — Section 90
High Courts02 Jun 1915
Giriraj Kanta Chakrabutty and Others Vs Mohim Chandra Acharjya
Calcutta High Court · 35 Ind. Cas. 294
Civil Procedure Code, 1908 (CPC) — Section 47Transfer of Property Act, 1882 — Section 44
High Courts01 Jun 1915
Sidheswar Panda and Others Vs Pitbas Gaontia and Others
Calcutta High Court · 37 Ind. Cas. 261
High Courts01 Jun 1915
Kedar Nath Banerjee and Others Vs Haridas Ghose
Calcutta High Court · 29 Ind. Cas. 790
High Courts31 May 1915
Asad Ali Vs Bujrus Meher Bibi and Another
Calcutta High Court · 29 Ind. Cas. 716
Civil Procedure Code, 1908 (CPC) — Section 66
High Courts31 May 1915
Emperor Vs Durga Halwai and Others
Calcutta High Court · 30 Ind. Cas. 442
Criminal Procedure Code, 1898 (CrPC) — Section 110, 123
High Courts31 May 1915
Dwijapada Karmakar Vs Miss Baileau and Others
Calcutta High Court · 34 Ind. Cas. 632
High Courts28 May 1915
Brojabasi Koer Vs Ram Sankar Das and Another
Calcutta High Court · 29 Ind. Cas. 834
High Courts28 May 1915
The National Insurance and Banking Co., Ltd. Vs Biswambar Chowdhury and Another
Calcutta High Court · 29 Ind. Cas. 566
High Courts28 May 1915
Raj Behari Nath and Another Vs Kailas Chandra Dutt
Calcutta High Court · 30 Ind. Cas. 887
General Clauses Act, 1897 — Section 4(1)Transfer of Property Act, 1882 — Section 106
High Courts28 May 1915
Lenga Lalung Vs Penguri Lalungani and Others
Calcutta High Court · 30 Ind. Cas. 796
High Courts28 May 1915
Krishna Chandra Bagdi and Others Vs Satish Chandra Banerjee
Calcutta High Court · 35 Ind. Cas. 365
High Courts28 May 1915
Durga Charan Chandra Vs The Khorda Co., Ltd.
Calcutta High Court · 29 Ind. Cas. 696