High Courts01 Jul 1915
Raja Peary Mohun Mukerjee Vs Chandra Sekhar Sarkar and Others Isabella Robinson and Others Vs Chandra Sekhar Sarkar and Others
Calcutta High Court · 33 Ind. Cas. 59
COURT ARCHIVE
Calcutta High Court judgments, 1915
401 judgments · page 8 of 21
High Courts30 Jun 1915
Ananda Kumari Debi Vs Durga Mohan Chuckerbutty
Calcutta High Court · 32 Ind. Cas. 1
High Courts30 Jun 1915
Mohunt Krishen Doyal Gir Vs Irshad Ali Khan and Another
Calcutta High Court · 31 Ind. Cas. 965
Bengal Revenue Sales Act, 1859 — Section 33Criminal Procedure Code, 1898 (CrPC) — Section 145Letters Patent Act, 1865 — Clause 15
High Courts28 Jun 1915
Ashmatulla Sircar and Others Vs Pan Mahmud Chowdhury
Calcutta High Court · 35 Ind. Cas. 343
Civil Procedure Code, 1908 (CPC) — Section 60(c)
High Courts18 Jun 1915
Deb Nath Das Bairagi and Others Vs Ram Sundar Barman
Calcutta High Court · 31 Ind. Cas. 579
Civil Procedure Code, 1908 (CPC) — Section 115Specific Relief Act, 1877 — Section 9
High Courts17 Jun 1915
Sheikh Barkat Ali and Others Vs Basant Nunia and Others
Calcutta High Court · 39 Ind. Cas. 356
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts15 Jun 1915
Dina Nath Sarma Chowdhury and Others Vs Saran Ram Deb alias Ram Saran Deb
Calcutta High Court · 30 Ind. Cas. 277
Bengal Landlord and Tenant Procedure Act, 1869 — Section 102Bengal Tenancy Act, 1885 — Section 153
High Courts15 Jun 1915
Rashbehary Lal Mandar Vs Anand Ram and Others
Calcutta High Court · 34 Ind. Cas. 205
Bengal Court of Wards Act, 1879 — Section 18Limitation Act, 1908 — Section 19
High Courts14 Jun 1915
Eusuffzeman Sarkar and Others Vs Sanchia Lal Nahata and Others
Calcutta High Court · 34 Ind. Cas. 606
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2Limitation Act, 1963 — Section 19, 20
High Courts14 Jun 1915
Surendra Narain Sinha Vs Sheikh Hafijur Rahaman and Others
Calcutta High Court · 30 Ind. Cas. 379
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts11 Jun 1915
William Graham Vs Phanindra Nath Mitter and Others
Calcutta High Court · 31 Ind. Cas. 41
Bengal Survey Act, 1875 — Section 63Evidence Act, 1872 — Section 83
High Courts09 Jun 1915
Rash Behari Lal Mandal Vs Tiluckdhari Lal and Another
Calcutta High Court · 29 Ind. Cas. 797
Limitation Act, 1963 — Section 29Transfer of Property Act, 1882 — Section 117
High Courts09 Jun 1915
Mati Lal Poddar Vs Judhistir Das Teor and Others
Calcutta High Court · 31 Ind. Cas. 181
High Courts09 Jun 1915
Raghunath Jha Vs Babu Birjnandon Singh and Others
Calcutta High Court · 31 Ind. Cas. 444
High Courts09 Jun 1915
India General S.N. and R. Co. and Another Vs Lal Mohan Saha and Others
Calcutta High Court · 31 Ind. Cas. 35
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts09 Jun 1915
Kuraram Datta Vs Banomali Patra and Others
Calcutta High Court · 29 Ind. Cas. 838
High Courts09 Jun 1915
Administrator-General of Bengal Vs A.D. Christiana
Calcutta High Court · 34 Ind. Cas. 157
Succession Act, 1925 — Section 311, 312
High Courts09 Jun 1915
Hiranmoy Kumar Saha Vs Ramjan Ali Dewan
Calcutta High Court · 29 Ind. Cas. 694
Evidence Act, 1872 — Section 114
High Courts07 Jun 1915
Bhikariram Bhagat and Others Vs Maharaj Bahadur Singh
Calcutta High Court · 34 Ind. Cas. 152
Bengal Tenancy Act, 1885 — Section 182
High Courts07 Jun 1915
Anath Nath Mitra Vs The Midnapur Zemindary Co., Ltd.
Calcutta High Court · 29 Ind. Cas. 802