High Courts17 Aug 1915
Gangadhar Pradhan Vs Emperor
Calcutta High Court · 33 Ind. Cas. 626
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 182, 211
COURT ARCHIVE
Calcutta High Court judgments, 1915
401 judgments · page 5 of 21
High Courts15 Aug 1915
Akimannessa Bibi and Others Vs Bepin Behari Mitter
Calcutta High Court · 32 Ind. Cas. 499
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts12 Aug 1915
Punit Narayan Singh and Others Vs Rajkumari Godabari Koeri and Another
Calcutta High Court · 32 Ind. Cas. 580
High Courts11 Aug 1915
Nikunja Rani Chowdhurani Vs Secretary of State for India in Council
Calcutta High Court · 31 Ind. Cas. 460
Court Fees Act, 1870 — Section 19E
High Courts10 Aug 1915
Srimati Swarnamoyi Debi Vs Secretary of State for India in Council
Calcutta High Court · 30 Ind. Cas. 394
Court Fees Act, 1870 — Section 19Probate and Administration Act, 1881 — Section 21
High Courts10 Aug 1915
Abdul Rahman Chowdhuri Vs Ahmadar Rahman and Others
Calcutta High Court · 31 Ind. Cas. 554
Bengal Tenancy Act, 1885 — Section 161
High Courts06 Aug 1915
Krista Chandra Chowdhury and Another Vs Ratan Ram Pal and Others and Prasanna Chandra Pal
Calcutta High Court · 35 Ind. Cas. 673
High Courts05 Aug 1915
Motilal Radhakissen Vs Ganpatram and Others
Calcutta High Court · 34 Ind. Cas. 792
Provincial Insolvency Act, 1920 — Section 27, 42(1)
High Courts04 Aug 1915
Bal Makund Ruita and Others Vs Mati Lal Burman and Others
Calcutta High Court · 32 Ind. Cas. 195
High Courts03 Aug 1915
Jaharaddi Mandal Vs Debnath Nath Chaudhury and Others
Calcutta High Court · 33 Ind. Cas. 762
High Courts02 Aug 1915
Brojendra Kishore Roy Chowdhury and Baikuntha Nath Sharma and Others Vs Bharat Chandra Roy and Others
Calcutta High Court · 31 Ind. Cas. 242
Limitation Act, 1963 — Article 120, 23Specific Relief Act, 1877 — Section 42
High Courts02 Aug 1915
Sarat Chandra Pal Vs Benode Kumari Dassi
Calcutta High Court · 33 Ind. Cas. 143
Probate and Administration Act, 1881 — Section 86, 90
High Courts02 Aug 1915
Kali Charan Nath and Another Vs Sukhada Sundari Debi and Others
Calcutta High Court · 30 Ind. Cas. 824
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts02 Aug 1915
National Bank of India, Ltd. Vs A.K. Ghuznavi
Calcutta High Court · 34 Ind. Cas. 287
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 41
High Courts02 Aug 1915
Hansman Jha and Another Vs Bahuji Jha
Calcutta High Court · 34 Ind. Cas. 203
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 5
High Courts30 Jul 1915
Yusuf Akram Vs Arfan Ali Khan
Calcutta High Court · 35 Ind. Cas. 45
Provincial Small Cause Courts Act, 1887 — Section 17(1)
High Courts30 Jul 1915
Udoy Narain Jana Vs The Secretary of State for India in Council
Calcutta High Court · 47 Ind. Cas. 297
High Courts30 Jul 1915
Pormeshwar Dubey and Others Vs Gobind Dubey and Others
Calcutta High Court · 33 Ind. Cas. 190