High Courts25 Nov 1915
Naresh Chandra Bose Vs Hira Lal Bose and Others
Calcutta High Court · 34 Ind. Cas. 263
Land Acquisition Act, 1894 — Section 53
COURT ARCHIVE
Calcutta High Court judgments, 1915
401 judgments · page 3 of 21
High Courts25 Nov 1915
Kassim Ebrahim Saleji Vs Johurmull Khemka
Calcutta High Court · 34 Ind. Cas. 799
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 12, Order 5 Rule 17, Order 9 Rule 13
High Courts25 Nov 1915
Anila Bala Dasi Vs Rajendra Nath Dalal and Another
Calcutta High Court · 34 Ind. Cas. 227
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 2Probate and Administration Act, 1881 — Section 55
High Courts24 Nov 1915
Abdul Karim Mean Vs Miajan Mianji and Another
Calcutta High Court · 32 Ind. Cas. 232
High Courts24 Nov 1915
Mathura Mohan Saha and Others Vs Ramkumar Saha and Chittagong District Board
Calcutta High Court · 35 Ind. Cas. 305
Bengal Local Self-Government Act, 1885 — Section 138(d)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22(3), Order 41 Rule 33Transfer of Property Act, 1882 — Section 54
High Courts24 Nov 1915
Johue Lall Dey Vs Dhirendra Nath Dey
Calcutta High Court · 34 Ind. Cas. 707
Succession Act, 1925 — Section 57
High Courts24 Nov 1915
Mejajennessa Bibi Vs Sheik Didary
Calcutta High Court · 32 Ind. Cas. 86
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 10(2), Order 47 Rule 4
High Courts23 Nov 1915
Gangadhar Karmakar and Others Vs Shekhar Basini Dasya and Another
Calcutta High Court · 31 Ind. Cas. 812
Bengal Tenancy Act, 1885 — Section 153Civil Procedure Code, 1908 (CPC) — Section 115
High Courts04 Nov 1915
Sital Prasad Vs Emperor
Calcutta High Court · 34 Ind. Cas. 974
Criminal Procedure Code, 1898 (CrPC) — Section 108(6)Penal Code, 1860 (IPC) — Section 153A
High Courts28 Oct 1915
Abdul Ali Choudhury and Others Vs Emperor
Calcutta High Court · 34 Ind. Cas. 961
Criminal Procedure Code, 1898 (CrPC) — Section 106Penal Code, 1860 (IPC) — Section 106
High Courts02 Sept 1915
Deputy Legal Remembrancer Vs Matukdhari Singh and Others
Calcutta High Court · 32 Ind. Cas. 137
Penal Code, 1860 (IPC) — Section 141, 147, 148, 149, 324
High Courts02 Sept 1915
Jogendra Nath Dey and Others Vs Gour Singh Mura
Calcutta High Court · 34 Ind. Cas. 385
Chotanagpur Tenancy Act, 1908 — Section 256, 83, 87
High Courts02 Sept 1915
Surendra Kristo Ray Vs Gooroo Prasad Ghose
Calcutta High Court · 59 Ind. Cas. 432
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts02 Sept 1915
Ananda Mohan Saha and Another Vs Gobinda Chandra Rat Choudhury and Others
Calcutta High Court · 33 Ind. Cas. 565
Transfer of Property Act, 1882 — Section 108(j), 2(c)
High Courts31 Aug 1915
Sumanta Dhupi and Others Vs Emperor
Calcutta High Court · 32 Ind. Cas. 132
Penal Code, 1860 (IPC) — Section 201, 302
High Courts30 Aug 1915
Sures Chandra Palit and Another Vs Lalit Mohan Dutta Chaudhuri and Others
Calcutta High Court · 31 Ind. Cas. 405
Succession Act, 1925 — Section 111