High Courts04 Sept 1883
Empress Vs Paramananda and Others
Calcutta High Court · (1884) ILR (Cal) 85
Criminal Procedure Code, 1898 (CrPC) — Section 209, 30, 304, 34
COURT ARCHIVE
Calcutta High Court judgments, 1883
145 judgments · page 2 of 8
High Courts04 Sept 1883
Govinda Dass Vs Dulall Dass and Others
Calcutta High Court · (1884) ILR (Cal) 67
Criminal Procedure Code, 1898 (CrPC) — Section 253, 259
High Courts31 Aug 1883
Ram Coomar Ghose Vs Prosunno Coomar Sannyal and Another
Calcutta High Court · (1884) ILR (Cal) 106
High Courts30 Aug 1883
Arzan Vs Rakhal Chunder Roy Chowdhry and the Secretary of State for India in Council
Calcutta High Court · (1884) ILR (Cal) 214
High Courts22 Aug 1883
Hurry Churn Chuckerbutty and Another Vs The Empress
Calcutta High Court · (1884) ILR (Cal) 140
High Courts16 Aug 1883
Srinath Kur and Others Vs Prosunno Kumar Ghose
Calcutta High Court · (1883) ILR (Cal) 934
Limitation Act, 1871 — Article 140Limitation Act, 1877 — Article 141
High Courts15 Aug 1883
Deo Prosad Sing Vs Pertab Kairee
Calcutta High Court · (1884) ILR (Cal) 86
Limitation Act, 1963 — Section 14
High Courts15 Aug 1883
Raghoo Pandey and Another Vs Kassy Parey and Others
Calcutta High Court · (1884) ILR (Cal) 73
High Courts14 Aug 1883
Kristo Kamini Dasi Vs The Maharajah of Burdwan and Others
Calcutta High Court · (1883) ILR (Cal) 931
High Courts12 Aug 1883
Peacock and Others Vs Byjnath and Others
Calcutta High Court · (1884) ILR (Cal) 58
High Courts10 Aug 1883
Hurbuns Sahay and Another Vs Thakoor Persad
Calcutta High Court · (1884) ILR (Cal) 108
High Courts03 Aug 1883
In Re: Act I of 1879; In Re: A Reference to the Board of Revenue
Calcutta High Court · (1884) ILR (Cal) 92
Stamp Act, 1899 — Section 24
High Courts02 Aug 1883
Anand Lal Bera and Others Vs The Empress on the prosecution of Azim, Peon
Calcutta High Court · (1884) ILR (Cal) 18
Penal Code, 1860 (IPC) — Section 183
High Courts31 Jul 1883
Prosunno Nath Chowdhri and Others Vs Ichamoyee Chowdhranee and Others
Calcutta High Court · (1883) ILR (Cal) 557
High Courts26 Jul 1883
Korban Ally Mirdha Vs Sharoda Proshad Aich and Others
Calcutta High Court · (1884) ILR (Cal) 82
High Courts23 Jul 1883
Khatija Bibi Vs Taruk Chunder Dutt
Calcutta High Court · (1883) ILR (Cal) 980
Civil Procedure Code, 1908 (CPC) — Section 23
High Courts23 Jul 1883
Khajah Assenoolla Joo Vs Khajah Abdool Aziz and Others
Calcutta High Court · (1883) ILR (Cal) 923
Civil Procedure Code, 1908 (CPC) — Section 136
High Courts19 Jul 1883
Bakhir Mohammed Vs Doorga Churn Shaha and Another
Calcutta High Court · (1884) ILR (Cal) 39
High Courts15 Jul 1883
Kali Prosad Banerji Vs Gisborne and Co.
Calcutta High Court · (1884) ILR (Cal) 61
Court Fees Act, 1870 — Section 19(17)