High Courts09 May 1883
Akroomoni Chowdhrain Vs Lakhimoni Chowdhrain
Calcutta High Court · (1883) ILR (Cal) 851
Registration Act, 1877 — Section 74, 77
COURT ARCHIVE
Calcutta High Court judgments, 1883
145 judgments · page 4 of 8
High Courts08 May 1883
Mothuranath Chattopadhya and Others Vs Dagai Dabee
Calcutta High Court · (1883) ILR (Cal) 854
High Courts07 May 1883
Michael Vs Ameena Bibi and Others
Calcutta High Court · (1883) ILR (Cal) 733
Civil Procedure Code, 1908 (CPC) — Section 16, 77
High Courts07 May 1883
Shadulla Howladar and Another Vs The Empress
Calcutta High Court · (1883) ILR (Cal) 875
Criminal Procedure Code, 1898 (CrPC) — Section 309Penal Code, 1860 (IPC) — Section 149, 304
High Courts07 May 1883
Rookminy Bullub Roy Vs Mulk Jamania Begum
Calcutta High Court · (1883) ILR (Cal) 915
High Courts04 May 1883
Sheo Saran Tato Vs The Empress
Calcutta High Court · (1883) ILR (Cal) 877
Penal Code, 1860 (IPC) — Section 75
High Courts03 May 1883
Abdool Hossein Vs Lall Chand Mohtan Dass
Calcutta High Court · (1884) ILR (Cal) 36
High Courts02 May 1883
Empress Vs Ishan Chundra De and Another
Calcutta High Court · (1883) ILR (Cal) 847
High Courts30 Apr 1883
Kedarnath Mitter Vs Surendro Deb Roy and Others
Calcutta High Court · (1883) ILR (Cal) 865
Registration Act, 1877 — Section 17
High Courts27 Apr 1883
Surnomoyee Vs Denonath Gir Sunnyasee and Others
Calcutta High Court · (1883) ILR (Cal) 908
High Courts26 Apr 1883
Dig Narain Singh and Another Vs Jumoona Persad Singh and Others
Calcutta High Court · (1884) ILR (Cal) 1
High Courts20 Apr 1883
Ram Dein Singh and Others Vs Het Narain Singh
Calcutta High Court · (1883) ILR (Cal) 871
High Courts19 Apr 1883
Mahomed Taki Khan alias Peer Bux Khan and Another Vs Najhan
Calcutta High Court · (1883) ILR (Cal) 872
High Courts17 Apr 1883
Nilmony Jourdar Vs Anund Chundra Mundul and Another
Calcutta High Court · (1883) ILR (Cal) 758
High Courts11 Apr 1883
Prem Nath Sanyal and Others Vs Gour Hari Sanyal
Calcutta High Court · (1883) ILR (Cal) 738
High Courts10 Apr 1883
Kali Krishna Tagore Vs Fuzle Ali Chowdhry and Others
Calcutta High Court · (1883) ILR (Cal) 843
High Courts10 Apr 1883
Hurrihur Mookerjee Vs Kashi Nath Dass and Another
Calcutta High Court · (1883) ILR (Cal) 898
Evidence Act, 1872 — Section 92
High Courts09 Apr 1883
Ram Kanie Mandal and Others Vs Gunesh Chunder Sen and Others
Calcutta High Court · 64 Ind. Cas. 550
High Courts09 Apr 1883
Sitanath Koer and Others Vs Land Mortgage Bank of India
Calcutta High Court · (1883) ILR (Cal) 888