High Courts05 Apr 1883
Divendro Nath Sanyal and Others Vs Tarruck Chunder Bhuttacharjee and Others
Calcutta High Court · (1883) ILR (Cal) 831
COURT ARCHIVE
Calcutta High Court judgments, 1883
145 judgments · page 5 of 8
High Courts05 Apr 1883
Nittyanund Singh and Others Vs Koob Lall Chowdhry
Calcutta High Court · (1883) ILR (Cal) 839
High Courts30 Mar 1883
Ram Chunder Sao Vs Bunseedhur Naik
Calcutta High Court · (1883) ILR (Cal) 741
Evidence Act, 1872 — Section 83
High Courts30 Mar 1883
Haranund Mozoomdar Vs Prosunno Chunder Biswas and Others
Calcutta High Court · (1883) ILR (Cal) 763
High Courts28 Mar 1883
Atri Bai Vs Arnopoorna Bai
Calcutta High Court · (1883) ILR (Cal) 838
Land Acquisition Act, 1870 — Section 39
High Courts28 Mar 1883
Ishan Chunder Chattopadhya Vs Shama Churn Dutt and Others
Calcutta High Court · (1884) ILR (Cal) 41
High Courts19 Mar 1883
Mohiny Mohun Das Vs Krishno Kishore Dutt and Others
Calcutta High Court · (1883) ILR (Cal) 802
Evidence Act, 1872 — Section 114
High Courts18 Mar 1883
The Oriental Bank Corporation Vs The Baree Tea Company, Limited
Calcutta High Court · (1883) ILR (Cal) 880
High Courts18 Mar 1883
Radha Prosad Singh Vs Sundur Lall and Another
Calcutta High Court · (1883) ILR (Cal) 644
Limitation Act, 1871 — Section 1
High Courts16 Mar 1883
Tara Prasad Mytee and Another Vs Nund Kishore Giri and Others
Calcutta High Court · (1883) ILR (Cal) 842
High Courts15 Mar 1883
Judoonath Ghose Vs Schoene Kilburn and Co.
Calcutta High Court · (1883) 03 CAL CK 0023
High Courts14 Mar 1883
Mahomed Mabood Bux and Others Vs Toree Mahomed
Calcutta High Court · (1883) ILR (Cal) 730
Limitation Act, 1963 — Section 19
High Courts14 Mar 1883
Gopal Chundra Mittra and Others Vs Srinath Dutt
Calcutta High Court · (1883) ILR (Cal) 511
High Courts12 Mar 1883
Moheswar Das Vs Carter
Calcutta High Court · (1884) ILR (Cal) 210
Contract Act, 1872 — Section 151
High Courts09 Mar 1883
Mamtazul Huq and Others Vs Nirbhai Singh
Calcutta High Court · (1883) ILR (Cal) 711
High Courts09 Mar 1883
G.M. Reily Vs Hur Chunder Ghose and Others
Calcutta High Court · (1883) ILR (Cal) 722
High Courts09 Mar 1883
Sirdhary Lall Vs Surjya Narain Singh
Calcutta High Court · (1883) ILR (Cal) 825
High Courts09 Mar 1883
Mahomed Ali Khan and Others Vs Khaja Abdul Gunny and Others
Calcutta High Court · (1883) ILR (Cal) 744
Evidence Act, 1872 — Section 114
High Courts09 Mar 1883
Nobo Kishore Surma Biswas Vs Rudra Kant Surma Sircar and Others Mahomed Kassim and Others Vs Samod Ali
Calcutta High Court · (1883) ILR (Cal) 663
Limitation Act, 1871 — Section 7