High Courts27 Feb 1883
Hem Chunder Soor Vs Kally Churn Das
Calcutta High Court · (1883) ILR (Cal) 528
Evidence Act, 1872 — Section 92
COURT ARCHIVE
Calcutta High Court judgments, 1883
145 judgments · page 7 of 8
High Courts27 Feb 1883
Rongai and Others Vs The Empress
Calcutta High Court · (1883) ILR (Cal) 513
Criminal Procedure Code, 1898 (CrPC) — Section 36
High Courts26 Feb 1883
Sripoti Churn Dey Vs Mohip Narain Singh
Calcutta High Court · (1883) ILR (Cal) 643
High Courts26 Feb 1883
Indro Narain Gossami Vs Ishan Chunder Bandopadhya
Calcutta High Court · (1883) ILR (Cal) 788
High Courts23 Feb 1883
Raj Coomar Nobodeep Chunder Deb Burmono Vs Beer Chunder Manikkya and Others
Calcutta High Court · (1883) ILR (Cal) 535
Civil Procedure Code, 1908 (CPC) — Section 13, 43
High Courts22 Feb 1883
Ramnarain Kallia Vs Monee Bibee and Gopal Doss Sing
Calcutta High Court · (1883) ILR (Cal) 735
High Courts21 Feb 1883
Rughoobeer Persad and Others Vs Jutadhari Lal
Calcutta High Court · (1883) ILR (Cal) 508
High Courts20 Feb 1883
Panioty Vs Protab Chunder Chuckerbutty and Another
Calcutta High Court · (1883) ILR (Cal) 506
High Courts20 Feb 1883
The Oriental Bank Corporation and Others Vs Gobind Lall Seal and Others
Calcutta High Court · (1883) ILR (Cal) 604
Civil Procedure Code, 1908 (CPC) — Section 30Religious Endowments Act, 1863 — Section 14
High Courts16 Feb 1883
Muthura Persad Singh and Another Vs Luggun Kooer and Others
Calcutta High Court · (1883) ILR (Cal) 615
Contract Act, 1872 — Section 74
High Courts14 Feb 1883
Huro Prasad Roy Chowdhry Vs Chundee Churn Boyragee and Others
Calcutta High Court · (1883) ILR (Cal) 505
High Courts08 Feb 1883
Bidhu Bhushun Basu and Others Vs Komaraddi Mundul and Another
Calcutta High Court · (1883) ILR (Cal) 864
High Courts07 Feb 1883
Ram Coomar Dey Vs Shushee Bhooshun Ghose and Another
Calcutta High Court · (1883) ILR (Cal) 626
High Courts06 Feb 1883
Parbutty Dassi Vs Purno Chunder Singh and Others
Calcutta High Court · (1883) ILR (Cal) 586
Evidence Act, 1872 — Section 35
High Courts02 Feb 1883
G.C. Simson and Others Vs Gora Chand Doss
Calcutta High Court · (1883) ILR (Cal) 473
High Courts02 Feb 1883
Ramnarain Kallia Vs Monee Bibee and Others and Gopal Doss Sing
Calcutta High Court · (1883) ILR (Cal) 613
Evidence Act, 1872 — Section 32(6)
High Courts01 Feb 1883
Kally Prosunno Biswas and Another Vs Mungala Dassee and Another
Calcutta High Court · (1883) ILR (Cal) 631
Limitation Act, 1963 — Section 5
High Courts27 Jan 1883
Gopal Chunder Mukerjee and Others Vs Juddoo Lall Mullick
Calcutta High Court · (1883) ILR (Cal) 778