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Calcutta High Court judgments, 1882

233 judgments · page 3 of 12

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High Courts19 Jul 1882

Mahomed Siddik and Others Vs Edun

Calcutta High Court · (1883) ILR (Cal) 150

Registration Act, 1877 — Section 77
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High Courts19 Jul 1882

Gunesh Dass Vs Gondour Koormi

Calcutta High Court · (1883) ILR (Cal) 147

Limitation Act, 1877 — Section 120
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High Courts17 Jul 1882

Gouri Sunkur Vs Monohur Lall and Others

Calcutta High Court · (1883) ILR (Cal) 283

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High Courts14 Jul 1882

Gopal Chunder Mitter Vs Mohesh Chunder Boral and Others

Calcutta High Court · (1883) ILR (Cal) 230

Limitation Act, 1963 — Article 11
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High Courts13 Jul 1882

Jaggamoni Dasi Vs Nilmoni Ghosal and Another

Calcutta High Court · (1883) ILR (Cal) 75

Criminal Procedure Code, 1898 (CrPC) — Section 521
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High Courts13 Jul 1882

In Re: the Matter of Dhunum Kazee and Another, The Empress

Calcutta High Court · (1883) ILR (Cal) 53

Criminal Procedure Code, 1898 (CrPC) — Section 263Penal Code, 1860 (IPC) — Section 471
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High Courts13 Jul 1882

Denaput Singh and Another Vs Hari Ram and Another

Calcutta High Court · (1883) ILR (Cal) 167

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High Courts13 Jul 1882

Manickya Moyee Vs Boroda Prosad Mookerjee and Another

Calcutta High Court · (1883) ILR (Cal) 355

Limitation Act, 1963 — Section 22, 5
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High Courts13 Jul 1882

Huro Prosad Roy Vs Kali Prosad Roy

Calcutta High Court · (1883) ILR (Cal) 290

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High Courts12 Jul 1882

Mirza Ahmed Begg Vs The Administrator-General of Bengal

Calcutta High Court · (1883) ILR (Cal) 33

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High Courts12 Jul 1882

Surjokant Nundi Vs Mohesh Chunder Dutt and Others

Calcutta High Court · (1883) ILR (Cal) 70

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High Courts12 Jul 1882

In Re: Indian Companies'' Act of 1866 and of the Media Tea Co., Limited. and C. Kernot

Calcutta High Court · (1883) ILR (Cal) 14

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High Courts12 Jul 1882

Beer Chunder Manickya Vs Hurro Chunder Burmon

Calcutta High Court · (1883) ILR (Cal) 211

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High Courts11 Jul 1882

Tinumoni Dasi Vs Nibarun Chunder Gupta and Others

Calcutta High Court · (1883) ILR (Cal) 154

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High Courts11 Jul 1882

Eckford Vs Jumma Dass

Calcutta High Court · (1883) ILR (Cal) 1

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High Courts11 Jul 1882

Tarachand Dass and Others Vs Prokash Chunder Dass

Calcutta High Court · (1883) ILR (Cal) 82

Registration Act, 1877 — Section 17
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High Courts11 Jul 1882

Rup Lall Das and Another Vs Nobin Chunder Roy

Calcutta High Court · (1883) ILR (Cal) 377

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High Courts10 Jul 1882

Nurendro Nath Roy Vs Bholanath Roy

Calcutta High Court · (1883) ILR (Cal) 380

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High Courts09 Jul 1882

The Empress Vs Pemantle

Calcutta High Court · (1882) ILR (Cal) 971

Penal Code, 1860 (IPC) — Section 366
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High Courts07 Jul 1882

Momin Mondul Vs Imam Buksh Mondul

Calcutta High Court · (1883) ILR (Cal) 280

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