High Courts23 Aug 1882
Bhugwan Chunder Roy Chowdri and Others Vs Manick Bibee
Calcutta High Court · (1883) ILR (Cal) 383
COURT ARCHIVE
Calcutta High Court judgments, 1882
233 judgments · page 2 of 12
High Courts22 Aug 1882
Lallit Coomar Gangopadhya Vs Denonath Chuckerbutty
Calcutta High Court · (1883) ILR (Cal) 633
High Courts18 Aug 1882
Krishna Gobind Dhur and Others Vs Hari Churn Dhur and Others
Calcutta High Court · (1883) ILR (Cal) 367
High Courts15 Aug 1882
Lucky Churn Chowdhry Vs Budurrunnissa and Others
Calcutta High Court · (1883) ILR (Cal) 627
Civil Procedure Code, 1908 (CPC) — Section 97
High Courts09 Aug 1882
Ananda Bibee Vs Nownit Lal and Another
Calcutta High Court · (1883) ILR (Cal) 315
Registration Act, 1877 — Section 59
High Courts09 Aug 1882
Bundhoo Lall Vs Joy Coomar and Another
Calcutta High Court · (1883) ILR (Cal) 363
High Courts07 Aug 1882
The Empress Vs Sreenath Banerjee and Another
Calcutta High Court · (1883) ILR (Cal) 221
Penal Code, 1860 (IPC) — Section 346
High Courts04 Aug 1882
Ajoodhya Persad Vs Collector of Durbhungah
Calcutta High Court · (1883) ILR (Cal) 419
High Courts04 Aug 1882
Jung Bahadoor and Another Vs Sheo Proshad and Another
Calcutta High Court · (1883) ILR (Cal) 389
High Courts01 Aug 1882
In Re: the matter of the Petition of Henry Kyte and The Crown
Calcutta High Court · (1883) ILR (Cal) 223
High Courts01 Aug 1882
Futtehma Begum and Others Vs Mohamed Ausur and Others
Calcutta High Court · (1883) ILR (Cal) 309
Evidence Act, 1872 — Section 67
High Courts31 Jul 1882
Bally Dobey Vs Ganei Deo and Another
Calcutta High Court · (1883) ILR (Cal) 388
High Courts27 Jul 1882
Joy Nath Surma Vs Ramjoy Surma
Calcutta High Court · (1883) ILR (Cal) 395
Contract Act, 1872 — Section 43, 69, 70
High Courts27 Jul 1882
Joyunti Dasi Vs Mahomed Ally Khan and Others
Calcutta High Court · (1883) ILR (Cal) 423
High Courts27 Jul 1882
Tekait Ram Chunder Singh Vs Modho Kooery and Others
Calcutta High Court · (1883) ILR (Cal) 411
High Courts26 Jul 1882
Tarini Chunder Singh Vs Uma Sunkur Sirkar
Calcutta High Court · (1883) ILR (Cal) 571
High Courts26 Jul 1882
Tamiz Mandal Vs Umid Karigar
Calcutta High Court · (1883) ILR (Cal) 215
Criminal Procedure Code, 1898 (CrPC) — Section 504
High Courts22 Jul 1882
Murli Sahu and Others Vs Bessessur Bhugut and Others
Calcutta High Court · (1883) ILR (Cal) 164
High Courts19 Jul 1882
In Re: the matter of the Petition of Prayag Singh and Others and The Empress
Calcutta High Court · (1883) ILR (Cal) 103