High Courts07 Jul 1882
Sreenath Roy Vs Radhanath Mookerjee
Calcutta High Court · (1883) ILR (Cal) 773
COURT ARCHIVE
Calcutta High Court judgments, 1882
233 judgments · page 4 of 12
High Courts03 Jul 1882
In Re: the matter of the Petition of Hemlota Dabee
Calcutta High Court · (1883) ILR (Cal) 226
Succession Act, 1925 — Section 50
High Courts03 Jul 1882
Luchmiput Singh Vs Amir Alum and Others
Calcutta High Court · (1883) ILR (Cal) 176
High Courts03 Jul 1882
Mohadeay Kooer Vs Huruk Narain and Others
Calcutta High Court · (1883) ILR (Cal) 244
High Courts03 Jul 1882
Goberdhun Lall Vs Behary Lall and Another
Calcutta High Court · (1883) ILR (Cal) 446
Limitation Act, 1963 — Article 179
High Courts30 Jun 1882
Nihal Chand, alias Chutto Lal, and Others Vs Rameshari Dassee
Calcutta High Court · (1883) ILR (Cal) 214
High Courts30 Jun 1882
David Vs Grish Chunder Guha
Calcutta High Court · (1883) ILR (Cal) 183
Mofussil Small Cause Court Act, 1865 — Section 6
High Courts29 Jun 1882
Purreshnath Biswas and Others Vs Beepen Chunder Shickdar and Others
Calcutta High Court · (1883) ILR (Cal) 98
High Courts23 Jun 1882
Jirjudhun Roy and Others Vs Bal Mokoond Lall and Another
Calcutta High Court · (1883) ILR (Cal) 271
High Courts22 Jun 1882
Chundhurry Maity and Others Vs Gobind Lall Seal and Another
Calcutta High Court · (1883) ILR (Cal) 172
Bengal Patni Taluks Regulation, 1819 — Section 8
High Courts21 Jun 1882
Kishari Vs Ramcoomar Singh and Another
Calcutta High Court · (1883) ILR (Cal) 68
Registration Act, 1877 — Section 17
High Courts20 Jun 1882
Lulit Sing and Another Vs Wazir Mahton and Another
Calcutta High Court · (1883) ILR (Cal) 100
Limitation Act, 1963 — Article 179
High Courts20 Jun 1882
Goluck Chunder Shaha, alias Goluck Shaha Vs Brojo Gobind Shaha
Calcutta High Court · (1883) ILR (Cal) 127
High Courts20 Jun 1882
Bhaobunessury Vs Judobendra Narain Mullick
Calcutta High Court · (1883) ILR (Cal) 869
Civil Procedure Code, 1908 (CPC) — Section 108Evidence Act, 1872 — Section 114
High Courts20 Jun 1882
In Re: the matter of the Petition of Prankrishna Surma and The Empress
Calcutta High Court · (1882) ILR (Cal) 969
Penal Code, 1860 (IPC) — Section 109, 363
High Courts19 Jun 1882
Debi Churn Boido Vs Issur Chunder Manjee and Another
Calcutta High Court · (1883) ILR (Cal) 39
Evidence Act, 1872 — Section 110
High Courts19 Jun 1882
Kedarnath Banerjee and Others Vs Bhootnath Chatterjee
Calcutta High Court · (1883) ILR (Cal) 125
High Courts17 Jun 1882
Heet Narain and Others Vs Gya Persad, alias Lal Persad, and Another
Calcutta High Court · (1883) ILR (Cal) 93