High CourtsSingle Bench(1882) 06 CAL CK 0018

The Empress vs R.P. Counsell

Calcutta High Court · Decided on 28 June 1882 · Citation: (1882) ILR (Cal) 896

HON’BLE JUDGES
Wilson, J

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Judgment

1 paragraphs · 32 words

Wilson, J.—Refused the application, saying that, in a criminal case, the issue of a commission would he a most unsatisfactory course of proceeding, and one dangerous to the interests of the prisoner.