High Courts18 May 1882
Gyanendro Chunder Lahiri Vs Kalla Pahar Hajee and Another
Calcutta High Court · (1883) ILR (Cal) 50
COURT ARCHIVE
Calcutta High Court judgments, 1882
233 judgments · page 6 of 12
High Courts18 May 1882
Romesh Chunder Bundopadhya and Another Vs Bandey Karim and Others
Calcutta High Court · (1883) ILR (Cal) 65
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts15 May 1882
Issur Chunder Nath Vs Kali Churn Nath and Another
Calcutta High Court · (1882) ILR (Cal) 883
High Courts15 May 1882
Dintarini Dabi Vs Doibo Chunder Roy
Calcutta High Court · (1882) ILR (Cal) 880
Succession Act, 1865 — Section 234
High Courts11 May 1882
Nobo Gopal Sircar Vs Srinath Bundopadhya
Calcutta High Court · (1882) ILR (Cal) 877
High Courts11 May 1882
Anathnath Deb Vs Poreshnath Mukerji and Others
Calcutta High Court · (1882) 05 CAL CK 0014
High Courts10 May 1882
Dokouri Chunder Thakoor Vs Charu Surnokar
Calcutta High Court · (1882) ILR (Cal) 956
Limitation Act, 1963 — Section 26
High Courts09 May 1882
Tariny Debee Vs Shama Churn Mitter
Calcutta High Court · (1882) ILR (Cal) 954
Contract Act, 1872 — Section 60
High Courts06 May 1882
The Empress Vs Ram Lall
Calcutta High Court · (1882) ILR (Cal) 875
Criminal Procedure Code, 1898 (CrPC) — Section 295, 296
High Courts05 May 1882
Ram Churn Karmokar Vs Mukhoda Soondury Dasi
Calcutta High Court · (1882) ILR (Cal) 871
Civil Procedure Code, 1908 (CPC) — Section 97
High Courts05 May 1882
Kartick Singha Vs Sreeputty Mirdha and Another
Calcutta High Court · (1883) ILR (Cal) 10
High Courts04 May 1882
Alangamonjori Dabee Vs Sonamoni Dabee
Calcutta High Court · (1882) ILR (Cal) 637
Hindu Wills Act, 1870 — Section 2, 3, 6
High Courts04 May 1882
Prankisto Biswas Vs Nobodip Chunder Biswas and Another
Calcutta High Court · (1882) ILR (Cal) 868
High Courts03 May 1882
Bissorup Gossamy and Others Vs Gorachand Gossamy and Others
Calcutta High Court · (1883) ILR (Cal) 120
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts02 May 1882
Huri Ram and Others Vs Raj Coomar Opadhya
Calcutta High Court · (1882) ILR (Cal) 759
Evidence Act, 1872 — Section 110
High Courts01 May 1882
Kirty Churn Mitter Vs Aunath Nath Deb
Calcutta High Court · (1882) ILR (Cal) 757
High Courts28 Apr 1882
Finch Vs Jugmohun Tewari and Others
Calcutta High Court · (1883) ILR (Cal) 62
Road Cess Act, 1871 — Section 7