High Courts28 Apr 1882
In Re: Petition of Jhubboo Mahton and Others, The Empress
Calcutta High Court · (1882) ILR (Cal) 739
Criminal Procedure Code, 1898 (CrPC) — Section 240, 323Penal Code, 1860 (IPC) — Section 149, 302, 34
COURT ARCHIVE
Calcutta High Court judgments, 1882
233 judgments · page 7 of 12
High Courts26 Apr 1882
Sreegopal Mullick Vs Ram Churn Nuskur and Another
Calcutta High Court · (1882) ILR (Cal) 856
High Courts26 Apr 1882
Ishur Chunder Surmah Vs Doyamoye Debea and Others
Calcutta High Court · (1882) ILR (Cal) 864
Hindu Wills Act, 1870 — Section 2Succession Act, 1925 — Section 208, 209
High Courts25 Apr 1882
Mailamdi Fakir Vs Taripulla Pramanik
Calcutta High Court · (1882) ILR (Cal) 644
High Courts25 Apr 1882
Ram Bushan Mahto and Others Vs Jebli Mahto and Others
Calcutta High Court · (1882) ILR (Cal) 853
High Courts24 Apr 1882
Lukhynarain Chuttopadhya Vs Gorachand Gossamy
Calcutta High Court · (1883) ILR (Cal) 116
High Courts24 Apr 1882
In Re; petition of Luddun Sahiba, Luddun Sahiba
Calcutta High Court · (1882) ILR (Cal) 736
Criminal Procedure Code, 1898 (CrPC) — Section 536
High Courts24 Apr 1882
Madhub Chunder Nag and Others Vs Bandy Ali
Calcutta High Court · (1882) ILR (Cal) 932
High Courts21 Apr 1882
Hyder Ali Vs Elahee Bux Maloom and Others
Calcutta High Court · (1882) ILR (Cal) 1011
Contract Act, 1872 — Section 239
High Courts21 Apr 1882
Ashruff Hossain and Another Vs Wahid Ali
Calcutta High Court · (1882) ILR (Cal) 732
High Courts21 Apr 1882
Mahomed Fayez Chowdhry Vs Jamoo Gazee and Another
Calcutta High Court · (1882) ILR (Cal) 730
High Courts21 Apr 1882
Issur Chunder Doss Vs Juggut Chunder Shaha and Others
Calcutta High Court · (1883) ILR (Cal) 79
High Courts20 Apr 1882
In Re: Petition of Gopal Chunder Sirdar. Gopal Chunder Sirdar
Calcutta High Court · (1882) ILR (Cal) 728
Criminal Procedure Code, 1898 (CrPC) — Section 90Penal Code, 1860 (IPC) — Section 107
High Courts20 Apr 1882
In Re: Petition of Protap Chunder Ghose Kally Churn Dutt and Others
Calcutta High Court · (1882) ILR (Cal) 848
Rent Law of Bengal, L.P. Act, 1869 — Section 38
High Courts20 Apr 1882
Huro Pershad Roy Vs Gopal Das Dutt and Others
Calcutta High Court · (1882) 04 CAL CK 0020
High Courts20 Apr 1882
Abasu Begum Vs Umda Khanum and Another
Calcutta High Court · (1882) ILR (Cal) 724
Criminal Procedure Code, 1898 (CrPC) — Section 491, 492
High Courts20 Apr 1882
In Re: Petition of Dinendro Nath Shanial
Calcutta High Court · (1882) ILR (Cal) 851
Criminal Procedure Code, 1898 (CrPC) — Section 47, 491
High Courts20 Apr 1882
Roushan Bibee Vs Hurray Kristo Nath and Another
Calcutta High Court · (1882) ILR (Cal) 926
Contract Act, 1872 — Section 62
High Courts17 Apr 1882
Mon Mohun Buksee Vs Gunga Soondery Dabee
Calcutta High Court · (1883) ILR (Cal) 181
Limitation Act, 1877 — Section 7
High Courts14 Apr 1882
Bonode Mohini Chowdhrain Vs Sharat Chunder Dey Chowdhry and Others
Calcutta High Court · (1882) ILR (Cal) 837
Limitation Act, 1963 — Article 171B, 178