High Courts14 Jun 1882
Bany Mistry Vs Ertaza Hossein and Another
Calcutta High Court · (1883) ILR (Cal) 130
COURT ARCHIVE
Calcutta High Court judgments, 1882
233 judgments · page 5 of 12
High Courts14 Jun 1882
Shoshee Mohun Pal and Others Vs Dinobundhoo Pal
Calcutta High Court · (1883) ILR (Cal) 217
High Courts13 Jun 1882
Gobind Sahoo Vs Bhugwan Acharjee and Others
Calcutta High Court · (1883) ILR (Cal) 234
High Courts12 Jun 1882
Chunee Mul Johary and Others Vs Brojo Nath Roy Chowdhry and Others
Calcutta High Court · (1882) ILR (Cal) 967
Majority Act, 1875 — Section 3Registration Act, 1877 — Section 35, 77
High Courts09 Jun 1882
Ramgopal Chatterjee and Others Vs Puddolabh Roy
Calcutta High Court · (1883) ILR (Cal) 133
High Courts08 Jun 1882
Rajdhur Chowdhry Vs Kalikristna Bhatta Charjya and Others
Calcutta High Court · (1882) ILR (Cal) 963
Civil Procedure Code, 1908 (CPC) — Section 28Specific Relief Act, 1877 — Section 19
High Courts06 Jun 1882
Havaldar Roy and Another Vs Jagu Mean
Calcutta High Court · (1883) ILR (Cal) 96
Criminal Procedure Code, 1898 (CrPC) — Section 274
High Courts06 Jun 1882
Yusuf Ali and Others Vs The Collector of Tippera
Calcutta High Court · (1883) ILR (Cal) 138
High Courts02 Jun 1882
Jagut Chunder Roy, alias Bashi Chunder Roy and Others Vs Rup Chand Chango
Calcutta High Court · (1883) ILR (Cal) 48
High Courts01 Jun 1882
Hardey Narain Vs Lal jee Lall
Calcutta High Court · (1883) ILR (Cal) 105
Civil Procedure Code, 1908 (CPC) — Section 17
High Courts30 May 1882
In Re: The Municipal Committee of Dacca
Calcutta High Court · (1882) ILR (Cal) 895
High Courts26 May 1882
Ayimuddin Shah Biswas Vs Gungadhur Shikdar and Others
Calcutta High Court · (1882) ILR (Cal) 960
High Courts25 May 1882
In Re: Municipal Committee of Dacca and The Municipal Committee of Dacca
Calcutta High Court · (1883) ILR (Cal) 38
Penal Code, 1860 (IPC) — Section 18
High Courts23 May 1882
Golam Yassein Vs The Official Trustee of Bengal
Calcutta High Court · (1882) ILR (Cal) 887
High Courts23 May 1882
Bhujendro Bhusan Chatterjee Vs Trigunanath Mookerjee and Others
Calcutta High Court · (1882) ILR (Cal) 761
Specific Relief Act, 1877 — Section 42
High Courts23 May 1882
Hurro Coomaree Dossee Vs Tarini Churn Bysack and Others
Calcutta High Court · (1882) ILR (Cal) 766
Limitation Act, 1877 — Section 10
High Courts23 May 1882
In Re: the matter of the High Courts'' Criminal Procedure Act (X of 1875) and In Re: the matter of the Petition of J. Wood
Calcutta High Court · (1882) ILR (Cal) 891
Calcutta Municipal Consolidation Act, 1876 — Section 77
High Courts22 May 1882
Gobind Chunder Dey Vs Obhoy Churn Ghose and Another
Calcutta High Court · (1883) ILR (Cal) 237
Limitation Act, 1963 — Article 127
High Courts18 May 1882
Protap Chunder Banerjee and Others Vs Krishto Kishore Shaha and Others
Calcutta High Court · (1882) ILR (Cal) 885