COURT ARCHIVE
Calcutta High Court judgments, 1882
233 judgments · page 12 of 12
High Courts20 Jan 1882
Luchmun Persad Singh and Others Vs Kishun Persad Singh and Others
Calcutta High Court · (1882) ILR (Cal) 219
High Courts20 Jan 1882
Senabutty Misrain and Others Vs Damoodur Misser and Another
Calcutta High Court · (1882) ILR (Cal) 537
High Courts20 Jan 1882
Chunder Coomar Roy Vs Gour Chunder Biswas
Calcutta High Court · (1882) ILR (Cal) 291
High Courts20 Jan 1882
Ram Lochun Deb and Others Vs Bhugirath Patoni and Others
Calcutta High Court · (1882) ILR (Cal) 275
High Courts19 Jan 1882
In Re: Petition of Nasibun and Others and Nasibun and Others
Calcutta High Court · (1882) ILR (Cal) 534
High Courts17 Jan 1882
Rajendro Coomar Roy and Others Vs Madhub Chunder Ghose and Others
Calcutta High Court · (1882) ILR (Cal) 343
High Courts13 Jan 1882
Miller Vs Nasmyths Patent Press Company
Calcutta High Court · (1882) ILR (Cal) 312
Contract Act, 1872 — Section 170, 171
High Courts12 Jan 1882
Obhoy Gobind Chowdhry Vs Hurychurn Chowdhry and Others
Calcutta High Court · (1882) ILR (Cal) 277
High Courts12 Jan 1882
Saroda Prosad Gangooly and Another Vs Prosunno Coomar Sandial and Others
Calcutta High Court · (1882) ILR (Cal) 290
High Courts11 Jan 1882
Gopal Sahoo Vs Gunga Pershad Sahoo and Others
Calcutta High Court · (1882) ILR (Cal) 530
High Courts06 Jan 1882
Joogulkishore Vs Jotendro Mohun Tagore
Calcutta High Court · (1882) ILR (Cal) 210
High Courts05 Jan 1882
Naik Pauree and Another Vs Gujadhur Pauree and Another
Calcutta High Court · (1882) ILR (Cal) 528