High Courts10 Feb 1882
Giridhari Singh Vs Maharaja Luchmessur Singh Bahadur
Calcutta High Court · 2 Ind. Cas. 646
COURT ARCHIVE
Calcutta High Court judgments, 1882
233 judgments · page 11 of 12
High Courts10 Feb 1882
Muttyjan and Others Vs Ahmed Ally and Others
Calcutta High Court · (1882) ILR (Cal) 370
High Courts09 Feb 1882
In Re: Bhagabuti Churn Bhuttacharjee Chowdhry and Bhagabuti Churn Bhuttacharjee Chowdhry
Calcutta High Court · (1882) ILR (Cal) 367
High Courts07 Feb 1882
In Re: Sreenath Kur. and The Empress
Calcutta High Court · (1882) ILR (Cal) 450
Criminal Procedure Code, 1898 (CrPC) — Section 445, 446Penal Code, 1860 (IPC) — Section 167, 466, 471
High Courts06 Feb 1882
Nijabutoolla and Others Vs Wazir Ali
Calcutta High Court · (1882) ILR (Cal) 910
Limitation Act, 1963 — Section 5, 6
High Courts06 Feb 1882
Tariny Kanth Lahiry Chowdry Vs Chowdrani
Calcutta High Court · (1882) ILR (Cal) 546
High Courts04 Feb 1882
Mahomed Mobaruck and Others Vs Joytara Dassee and Others
Calcutta High Court · (1882) ILR (Cal) 976
High Courts01 Feb 1882
Brojo Nath Mookhopadhya Vs Bepin Behari Bundopadhya
Calcutta High Court · (1882) ILR (Cal) 357
High Courts01 Feb 1882
Chunder Coomar Mookerjee and Others Vs Shama Churn Dey and Another Chunder Coomar Mookerjee and Others Vs Koylash Chunder Sett and Others
Calcutta High Court · (1882) ILR (Cal) 677
High Courts01 Feb 1882
Umesh Chunder Roy Vs Raj Bullubh Sen and Others
Calcutta High Court · (1882) ILR (Cal) 279
High Courts30 Jan 1882
Raj Chundra Chuckerbutty and Others Vs Kinoo Khan and Others
Calcutta High Court · (1882) ILR (Cal) 329
High Courts26 Jan 1882
Grish Narain Moonshee Vs Noimollah Pramanick
Calcutta High Court · (1882) ILR (Cal) 674
High Courts26 Jan 1882
Jogendro Chunder Ghose Vs Nobin Chunder Chottopadhya and Others
Calcutta High Court · (1882) ILR (Cal) 353
High Courts23 Jan 1882
Lehareaux Vs Ashruffunnissa and Another
Calcutta High Court · (1882) ILR (Cal) 272
Civil Procedure Code, 1908 (CPC) — Section 101, 108
High Courts21 Jan 1882
Raja Sheopersad Singh Vs Bilasmoni Dasi and Others
Calcutta High Court · (1882) ILR (Cal) 664
High Courts20 Jan 1882
Bhugwat Narain Dobey and Others Vs Badri Roy and Another
Calcutta High Court · (1882) ILR (Cal) 649