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Calcutta High Court judgments, 1882

233 judgments · page 8 of 12

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High Courts14 Apr 1882

Hridoy Narain Vs Sheo Sunkur Sahoy

Calcutta High Court · (1883) ILR (Cal) 143

Civil Procedure Code, 1908 (CPC) — Section 43
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High Courts14 Apr 1882

Opnit Misser and Others Vs Narain Roy

Calcutta High Court · (1883) ILR (Cal) 304

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High Courts13 Apr 1882

Bhoggomanto Poddar and Others Vs Mudun Mohun Poddar and Another

Calcutta High Court · (1882) ILR (Cal) 923

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High Courts13 Apr 1882

Bhadeshwar Chowdhry and Others Vs Gaurikant Nath

Calcutta High Court · (1882) ILR (Cal) 834

Civil Procedure Code, 1908 (CPC) — Section 57
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High Courts07 Apr 1882

Umrao Begum and Others Vs Mahbuban and Others Robert Watson and Co. Vs Shayama Sunduri Dasi

Calcutta High Court · (1882) ILR (Cal) 721

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High Courts05 Apr 1882

Assrup Koer and Others Vs Luchmi Narain Singh

Calcutta High Court · (1883) ILR (Cal) 43

Civil Procedure Code, 1908 (CPC) — Section 13Limitation Act, 1963 — Article 11
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High Courts04 Apr 1882

Hakim Khan Vs Gool Khan and Others

Calcutta High Court · (1882) ILR (Cal) 826

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High Courts04 Apr 1882

Welds Vs Khetter Mohun Dutt

Calcutta High Court · (1882) ILR (Cal) 719

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High Courts31 Mar 1882

In Re: Petition of Uttom Koondoo and Another and The Empress

Calcutta High Court · (1882) ILR (Cal) 634

Criminal Procedure Code, 1898 (CrPC) — Section 283, 453Penal Code, 1860 (IPC) — Section 413
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High Courts30 Mar 1882

Ram Coomar Kur Vs Jakur Ali

Calcutta High Court · (1882) ILR (Cal) 716

Limitation Act, 1877 — Article 179, 19
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High Courts29 Mar 1882

Shib Nath Chuckerbutty Vs Jibunti Nath Khan and Others

Calcutta High Court · (1882) ILR (Cal) 820

Civil Procedure Code, 1908 (CPC) — Section 43
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High Courts28 Mar 1882

Romaprosad Roy and Others Vs Shorup Paramanick

Calcutta High Court · (1882) ILR (Cal) 712

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High Courts28 Mar 1882

Stephen Vs Stephen and Others

Calcutta High Court · (1882) ILR (Cal) 714

Majority Act, 1875 — Section 3
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High Courts27 Mar 1882

Bunnomali Nundi Vs Hurrydass Byragi

Calcutta High Court · (1882) ILR (Cal) 710

Criminal Procedure Code, 1898 (CrPC) — Section 147, 504
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High Courts27 Mar 1882

Dhunput Singh Vs Shoobhudra Kumari and Another

Calcutta High Court · (1882) ILR (Cal) 620

Bengal Tenancy Act, 1885 — Section 60Contract Act, 1872 — Section 11
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High Courts24 Mar 1882

Duli Chand and Others Vs Rajkissore

Calcutta High Court · (1883) ILR (Cal) 88

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High Courts23 Mar 1882

Nocury Lall Chuckerbutty Vs Bindabun Chunder Chuckerbutty and Others

Calcutta High Court · (1882) ILR (Cal) 707

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High Courts22 Mar 1882

Woopondra Narain Singh and Another Vs Brojendra Coomar Bhoomick and Others

Calcutta High Court · (1882) ILR (Cal) 705

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High Courts22 Mar 1882

Shurroop Chunder Gooho Vs Ameerrunnissa Khatoon

Calcutta High Court · (1882) ILR (Cal) 703

Civil Procedure Code, 1908 (CPC) — Section 19
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High Courts20 Mar 1882

Jonmenjoy Mullick Vs Dassmoney Dassee and Another

Calcutta High Court · (1882) ILR (Cal) 700

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