High Courts11 Jan 1909
Chandanbala Debi Vs Probodh Chandra Ray Chowdhury
Calcutta High Court · (1909) 01 CAL CK 0018
COURT ARCHIVE
Calcutta High Court judgments, 1909
572 judgments · page 29 of 29
High Courts08 Jan 1909
Panchkouri Ghosh Vs Pran Gopal Mukerjee and Others
Calcutta High Court · (1909) 01 CAL CK 0040
High Courts08 Jan 1909
Sheikh Fakir Mahomed Vs Sheikh Uzir Ali and Others
Calcutta High Court · (1909) 01 CAL CK 0007
High Courts08 Jan 1909
Chandra Kumar Majhi and Others Vs Sandhyamoni and Others
Calcutta High Court · (1909) 01 CAL CK 0005
High Courts07 Jan 1909
Brindamoyi Dassya Vs Maharaja Nripendra Narayan Bhup Bahadur and Another
Calcutta High Court · (1909) 01 CAL CK 0051
High Courts07 Jan 1909
Bhowani Prosad Shaha Vs Juggernath Shaha and Others
Calcutta High Court · 3 Ind. Cas. 241
Transfer of Property Act, 1882 — Section 8
High Courts07 Jan 1909
Brindaban Chander Das Vs Ishaquddin Chowdhury
Calcutta High Court · 4 Ind. Cas. 67
Penal Code, 1860 (IPC) — Section 500
High Courts06 Jan 1909
Srimati Sujan Bibi Vs Srimati Asafa Khatun
Calcutta High Court · 4 Ind. Cas. 69
Registration Act, 1908 — Section 49
High Courts01 Jan 1909
Dasarathi Mahapatra and Others Vs Raghu Sahu
Calcutta High Court · (1909) 01 CAL CK 0019