High Courts21 Jan 1909

Salt Vs Emperor

Calcutta High Court · (1909) ILR (Cal) 560 : 2 Ind. Cas. 591

Criminal Procedure Code, 1898 (CrPC) — Section 161
High Courts18 Jan 1909

Sukdev Tewari Vs Emperor

Calcutta High Court · 4 Ind. Cas. 57

Criminal Procedure Code, 1898 (CrPC) — Section 271Penal Code, 1860 (IPC) — Section 109, 205