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Calcutta High Court judgments, 1909

572 judgments · page 25 of 29

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High Courts25 Feb 1909

Mohini Mohan Adhikary Vs Kashinath Roy Chowdhry

Calcutta High Court · (1909) ILR (Cal) 615

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High Courts24 Feb 1909

Abdul Khayar Abdul Haque Chowdhry Vs Reazuddin Ahmad Chowdhury

Calcutta High Court · (1909) 02 CAL CK 0031

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High Courts24 Feb 1909

Gopal Chandra Naskar and Others Vs Gadadhar Mondal

Calcutta High Court · (1909) 02 CAL CK 0006

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High Courts23 Feb 1909

Atul Chunder Ghose Vs Lakshman Chunder Sen

Calcutta High Court · (1909) ILR (Cal) 609

Civil Procedure Code, 1908 (CPC) — Section 39
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High Courts23 Feb 1909

Atul Chandra Ghose Vs Lakshman Chunder Sen

Calcutta High Court · (1909) 02 CAL CK 0033

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High Courts23 Feb 1909

Kailash Chandra Pal Vs Hari Mohan Das and Others

Calcutta High Court · (1909) 02 CAL CK 0032

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High Courts22 Feb 1909

Biswa Nath Bhattacharjee Vs Durga Sundari Debi

Calcutta High Court · (1909) 02 CAL CK 0040

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High Courts22 Feb 1909

Krishna Das Baishnab Vs Kali Sunkar Bajpai and Others

Calcutta High Court · (1909) 02 CAL CK 0015

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High Courts22 Feb 1909

Raja Koer and Others Vs Ganga Singh and Another

Calcutta High Court · (1909) 02 CAL CK 0009

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High Courts18 Feb 1909

Ajodhya Roy Vs Hardwar Roy and Others

Calcutta High Court · (1909) 02 CAL CK 0030

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High Courts18 Feb 1909

Debendra Nath Sen Vs Mirza Abdul Samed Seroji and Others

Calcutta High Court · (1909) 02 CAL CK 0011

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High Courts18 Feb 1909

Mewa Lal Sahu and Another Vs Kumerji Jha and Others

Calcutta High Court · (1909) 02 CAL CK 0001

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High Courts17 Feb 1909

Biswambhar Mirdha and Another Vs Sarup Chandra Gain

Calcutta High Court · (1909) 02 CAL CK 0023

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High Courts17 Feb 1909

Jogendra Chandra Shaha Chowdhury Vs Srish Chandra Shaha Chowdhury and Others

Calcutta High Court · (1909) 02 CAL CK 0018

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High Courts16 Feb 1909

Emperor Vs Gaya Nath Dass and Others

Calcutta High Court · 4 Ind. Cas. 286

Criminal Procedure Code, 1898 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 302
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High Courts16 Feb 1909

Tarubala Dasi Vs Moni Lal Das and Others

Calcutta High Court · (1909) 02 CAL CK 0024

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High Courts16 Feb 1909

Purna Chandra Chatterji and Others Vs Bejoy Kumar Pal and Others

Calcutta High Court · (1909) 02 CAL CK 0019

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High Courts16 Feb 1909

Panchu Mondal Vs Mohanund Poddar

Calcutta High Court · (1909) 02 CAL CK 0017

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High Courts16 Feb 1909

Mohamed Hamidar Rahman Chowdhuri Vs Ali Fakir and Another

Calcutta High Court · (1909) 02 CAL CK 0008

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High Courts16 Feb 1909

In Re: Jadab Chandra Chakravarti

Calcutta High Court · (1909) 02 CAL CK 0003

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