CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Calcutta High Court/1909

COURT ARCHIVE

Calcutta High Court judgments, 1909

572 judgments · page 23 of 29

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1947
  • 1946
  • 1945
  • 1944
  • 1943
  • 1942
  • 1941
  • 1940
  • 1939
  • 1938
  • 1937
  • 1936
  • 1935
  • 1934
  • 1933
  • 1932
  • 1931
  • 1930
  • 1929
  • 1928
  • 1927
  • 1926
  • 1925
  • 1924
  • 1923
  • 1922
  • 1921
  • 1920
  • 1919
  • 1918
  • 1917
  • 1916
  • 1915
  • 1914
  • 1913
  • 1912
  • 1911
  • 1910
  • 1909
  • 1908
  • 1907
  • 1906
  • 1905
  • 1904
  • 1903
  • 1902
  • 1901
  • 1900
  • 1899
  • 1898
  • 1897
  • 1896
  • 1895
  • 1894
  • 1893
  • 1892
  • 1891
  • 1890
  • 1889
  • 1888
  • 1887
  • 1886
  • 1885
  • 1884
  • 1883
  • 1882
  • 1881
  • 1880
  • 1879
  • 1878
  • 1877
  • 1876
  • 1875
  • 1874
  • 1873
  • 1872
  • 1871
  • 1870
  • 1869
  • 1868
  • 1867
  • 1866
  • 1865
  • 1864
  • 1863
High Courts18 Mar 1909

Juramoni Chowkidar Vs Pran Krishna Dhar

Calcutta High Court · (1909) 03 CAL CK 0008

Read judgment
High Courts18 Mar 1909Dismissed

Prem Krishna Dhur Vs Juramoni Chowkidar

Calcutta High Court · (1909) 03 CAL CK 0006

Read judgment
High Courts17 Mar 1909

Upendra Kishore Rai Chaudhury Vs Ram Tara Debya Chaudhurani and Others

Calcutta High Court · (1909) 03 CAL CK 0017

Read judgment
High Courts16 Mar 1909

Nawab Syed Golam Mohiuddin Hossein and Others Vs Musammat Parbati and Another

Calcutta High Court · (1909) 03 CAL CK 0014

Read judgment
High Courts13 Mar 1909

In Re: Barristers and Vakils

Calcutta High Court · 4 Ind. Cas. 297

Read judgment
High Courts12 Mar 1909

Gobind Prosad Vs Kazi Basir-Ud-Din and Others

Calcutta High Court · (1909) 03 CAL CK 0060

Read judgment
High Courts12 Mar 1909

Surendra Nath Sarkar Vs Kiran Moyi Dasi

Calcutta High Court · (1909) 03 CAL CK 0009

Read judgment
High Courts11 Mar 1909

Bipin Behari Hati Vs Amrita Lal Bhattacharji

Calcutta High Court · 3 Ind. Cas. 685

Bengal Tenancy Act, 1885 — Section 85(3)
Read judgment
High Courts11 Mar 1909

Mathewson Vs Ram Kanai Singh Deb

Calcutta High Court · (1909) ILR (Cal) 675

Chota Nagpur Encumbered Estates Act, 1876 — Section 7Limitation Act, 1963 — Section 22
Read judgment
High Courts11 Mar 1909

H. Mathewson and Another Vs Sri Sri Ram Kanai Singh Deb

Calcutta High Court · (1909) 03 CAL CK 0036

Read judgment
High Courts11 Mar 1909

Hari Kissen Bhagat and Others Vs Bajrang Sahai Singh and Others and Kashi Prosad Singh and Others

Calcutta High Court · (1909) 03 CAL CK 0024

Read judgment
High Courts10 Mar 1909

Bejoy Sankar Sikdar and Others Vs Rajendra Kumar Basu and Others

Calcutta High Court · (1909) 03 CAL CK 0059

Read judgment
High Courts10 Mar 1909

Ram Khelawan Singh Vs Emperor

Calcutta High Court · (1909) ILR (Cal) 827

Criminal Procedure Code, 1898 (CrPC) — Section 106Penal Code, 1860 (IPC) — Section 149, 324, 326
Read judgment
High Courts10 Mar 1909

Cooverjee Bhoja Vs Rajendra Nath Mukerjee

Calcutta High Court · (1909) ILR (Cal) 617 : 2 Ind. Cas. 831

Read judgment
High Courts10 Mar 1909

Ram Khelawan Singh and Others Vs Emperor

Calcutta High Court · 3 Ind. Cas. 96

Penal Code, 1860 (IPC) — Section 147, 324, 326
Read judgment
High Courts10 Mar 1909

Golam Mohiuddin Hossein Vs Parbati

Calcutta High Court · (1909) ILR (Cal) 665

General Clauses Act, 1897 — Section 2(5)
Read judgment
High Courts10 Mar 1909Dismissed

Kumar Rameswar Maliah Vs Ram Tarak Hazra

Calcutta High Court · (1909) 03 CAL CK 0019

Read judgment
High Courts09 Mar 1909

Mackenzie Vs Narsingh Sahai

Calcutta High Court · (1909) ILR (Cal) 762

Read judgment
High Courts09 Mar 1909Allowed

Ananda Kishore Chowdhury and Others Vs Daiji Thakurani

Calcutta High Court · (1909) 03 CAL CK 0033

Read judgment
High Courts09 Mar 1909

Ananda Kishore Chowdhry Vs Daije Thakurain

Calcutta High Court · (1909) ILR (Cal) 726

Court Fees Act, 1870 — Section 13Estates Partition Act, 1897 — Section 119, 25
Read judgment
Previous1…2122232425…29Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions