High Courts06 Apr 1909
Golap Kumari Vs Ganesh Chandra Mitra
Calcutta High Court · (1909) ILR (Cal) 653
COURT ARCHIVE
Calcutta High Court judgments, 1909
572 judgments · page 21 of 29
High Courts06 Apr 1909
Narain Kamila Vs Dina Bandhu Singh
Calcutta High Court · (1909) 04 CAL CK 0030
High Courts06 Apr 1909
Bibi Golap Kumari Shaheba Vs Gonesh Chandra Mitter and Others
Calcutta High Court · (1909) 04 CAL CK 0024
High Courts05 Apr 1909
Thamal Marap Vs Rani Abhoyessuri Debi
Calcutta High Court · 4 Ind. Cas. 12
Landlord and Tenant Procedure Act, 1869 — Section 52
High Courts05 Apr 1909
Gopal Chandra Bhattacharjee Vs The Secretary Of State For India
Calcutta High Court · (1909) ILR (Cal) 647
High Courts05 Apr 1909
Kamla Sahai Vs Babu Nandan Mian and Another
Calcutta High Court · (1909) 04 CAL CK 0022
High Courts05 Apr 1909
Kissory Lal Chowdhury Vs Raja Sewbux Bogla
Calcutta High Court · 3 Ind. Cas. 999
High Courts05 Apr 1909Dismissed
Baranagore Jute Factory Co. Ltd. Vs Rajkumar Rai
Calcutta High Court · (1909) 04 CAL CK 0015
High Courts05 Apr 1909Dismissed
Gopal Chandra Bhattacharya Vs Secretary of State for India in Council
Calcutta High Court · (1909) 04 CAL CK 0012
High Courts05 Apr 1909
Khatajan Bewa Vs Aswini Mohan Ghose and Others
Calcutta High Court · (1909) 04 CAL CK 0009
High Courts04 Apr 1909Dismissed
Bhola Nath Saha Vs Krishna Lal Saha
Calcutta High Court · (1909) 04 CAL CK 0016
High Courts02 Apr 1909
Iswardhari Singh Vs Narsingh Singh and Others
Calcutta High Court · (1909) 04 CAL CK 0038
High Courts02 Apr 1909
Kanai Prosad Bose Vs Jotindra Kumar Roy Chowdhury
Calcutta High Court · (1909) ILR (Cal) 626
Contract Act, 1872 — Section 133
High Courts02 Apr 1909Dismissed
Kanai Prosad Basu Vs Jatindra Kumar Roy Chowdhury and Another
Calcutta High Court · (1909) 04 CAL CK 0026
High Courts02 Apr 1909
Indian General Navigation and Ry. Co. Ld. Vs Nanda Lal Banik and Others
Calcutta High Court · 3 Ind. Cas. 469
Limitation Act, 1963 — Section 19Provincial Small Cause Courts Act, 1887 — Section 25
High Courts02 Apr 1909Dismissed
Kali Debya Vs Bhagaban Nanda
Calcutta High Court · (1909) 04 CAL CK 0013
High Courts01 Apr 1909
Dwarka Nath Biswas Vs Kedar Nath Biswas
Calcutta High Court · (1909) 04 CAL CK 0041
High Courts01 Apr 1909
Rajani Kanta Chattopadhya Vs Abinash Chandra Rai and Another
Calcutta High Court · (1909) 04 CAL CK 0003
High Courts31 Mar 1909Dismissed
Moti Lal Adhikari Vs Ramdoyal Das
Calcutta High Court · (1909) 03 CAL CK 0040
High Courts30 Mar 1909
Jagon Ram Marwari Vs Mahadeo Prosad Sahu
Calcutta High Court · (1909) ILR (Cal) 768
Contract Act, 1872 — Section 11Guardians and Wards Act, 1890 — Section 52Majority Act, 1875 — Section 3