High Courts22 Apr 1909
Parmeshwar Lal Vs Emperor
Calcutta High Court · 4 Ind. Cas. 28
Penal Code, 1860 (IPC) — Section 408, 420
COURT ARCHIVE
Calcutta High Court judgments, 1909
572 judgments · page 20 of 29
High Courts22 Apr 1909Dismissed
Solimunnisa and Another Vs Shaikh Jonab Ali and Others
Calcutta High Court · (1909) 04 CAL CK 0023
High Courts19 Apr 1909
Jogesh Chandra alias Dhalu Ghose Vs Benode Lal Roy Choudhry
Calcutta High Court · (1909) 04 CAL CK 0028
High Courts19 Apr 1909
Nawab Saltant-Ara Munni Begum Vs Seth Dooli Chand
Calcutta High Court · (1909) 04 CAL CK 0025
High Courts19 Apr 1909
Nerode Kanta Chakravarti and Others Vs Bharat Chandra Chakravarti and Others
Calcutta High Court · (1909) 04 CAL CK 0002
High Courts17 Apr 1909
Bejoy Madhub Chowdhury and Another Vs Chandra Nath Chuckerbutty and Others
Calcutta High Court · (1909) 04 CAL CK 0027
High Courts17 Apr 1909
Srimanta Bera Vs Indra Narayan Prodhan and Another
Calcutta High Court · 3 Ind. Cas. 468
Limitation Act, 1963 — Section 26
High Courts16 Apr 1909
Laliteswar Singh Vs Bhabeswar Singh
Calcutta High Court · (1909) 04 CAL CK 0021
High Courts15 Apr 1909Dismissed
Mohan Pandey Vs Lala Bhagwati Charan and Others
Calcutta High Court · (1909) 04 CAL CK 0043
High Courts14 Apr 1909
Purna Chandra Mandal Vs Anukul Biswas
Calcutta High Court · (1909) ILR (Cal) 654 : 2 Ind. Cas. 844a
Limitation Act, 1963 — Section 18
High Courts14 Apr 1909
Macgregor Vs The Cawnpur Sugar Works Ltd.
Calcutta High Court · (1909) 04 CAL CK 0011
High Courts14 Apr 1909Allowed
Churaman Sahu and Another Vs Gopi Sahu and Others and on his Death Mooni Koer and Others
Calcutta High Court · (1909) 04 CAL CK 0008
High Courts07 Apr 1909
Bepin Behary Das Vs Hara Chandra Bairagi and Others
Calcutta High Court · (1909) 04 CAL CK 0042
High Courts07 Apr 1909
Kusum Kumari Dassi Vs Satishendra Nath Bose and Others
Calcutta High Court · 3 Ind. Cas. 787
High Courts07 Apr 1909
Haro Prosad Das Vs Ram Narain Chowdhury
Calcutta High Court · (1909) 04 CAL CK 0007