High Courts30 Mar 1909Dismissed
Janakdhari Lal Vs Gossain Lal Bhaya Gaywal
Calcutta High Court · (1910) ILR (Cal) 107
Public Demands Recovery Act, 1895 — Section 10, 12, 15, 17, 24
COURT ARCHIVE
Calcutta High Court judgments, 1909
572 judgments · page 22 of 29
High Courts30 Mar 1909
Radhika Mohun Ghose and Others Vs Brojendra Kumar Saha and Others
Calcutta High Court · (1909) 03 CAL CK 0015
High Courts30 Mar 1909Allowed
Jaraomull (Jarawarmull) Marwari Vs Mohadev Prosad Sahu
Calcutta High Court · (1909) 03 CAL CK 0011
High Courts30 Mar 1909Dismissed
Janakdhari Lal Vs Mohant Gossain Lal Bhaya Gaywal
Calcutta High Court · (1909) 03 CAL CK 0010
High Courts30 Mar 1909
Joyram Marwari and Others Vs Mahadeb Sahoy
Calcutta High Court · (1909) 03 CAL CK 0002
High Courts29 Mar 1909Dismissed
Bechu Singh and Another Vs Bichharam Sahu and Others
Calcutta High Court · (1909) 03 CAL CK 0053
High Courts29 Mar 1909
Bipul Chundra Gupta Vs Hazi Nasib Ali Majumdar and Others
Calcutta High Court · (1909) 03 CAL CK 0020
High Courts29 Mar 1909
Tangor Majhi and Others Vs Jaladhar Deari and Others
Calcutta High Court · (1909) 03 CAL CK 0013
High Courts26 Mar 1909Dismissed
Kunja Behary Shaha and Others Vs Matu Bibi and Others and Mesan Bibi and Others
Calcutta High Court · (1909) 03 CAL CK 0035
High Courts26 Mar 1909
Bunwari Lal and Others Vs Daya Sunker Misser
Calcutta High Court · (1909) 03 CAL CK 0012
High Courts26 Mar 1909Dismissed
Dwarika Nath Chatterji and Another Vs Jiban Ali and Others
Calcutta High Court · (1909) 03 CAL CK 0005
High Courts25 Mar 1909
Woomesh Chandra Laskar Vs Roma Nath Barman and Another
Calcutta High Court · (1909) 03 CAL CK 0054
High Courts22 Mar 1909
Bhola Ram Chowdhry Vs Corporation of Calcutta
Calcutta High Court · 3 Ind. Cas. 341
Calcutta Municipal Act, 1923 — Section 371, 5, 9Specific Relief Act, 1877 — Section 45
High Courts22 Mar 1909
Bholaram Chowdhry Vs The Corporation Of Calcutta
Calcutta High Court · (1909) ILR (Cal) 671
Specific Relief Act, 1877 — Section 45
High Courts19 Mar 1909
Bipra Das Dey Vs Rajaram Banerjee
Calcutta High Court · (1909) ILR (Cal) 765
Bengal Tenancy Act, 1885 — Section 170
High Courts19 Mar 1909
Hara Gobind Saha Vs Purna Chandra Saha and Others
Calcutta High Court · (1909) 03 CAL CK 0039
High Courts19 Mar 1909
Bipra Das Dey Vs Rajaram Bandopadhya and Others
Calcutta High Court · 3 Ind. Cas. 306
Bengal Tenancy Act, 1885 — Section 170
High Courts19 Mar 1909
Chandra Kanta Pathak Vs Bhagjur Bepari and Another
Calcutta High Court · (1909) 03 CAL CK 0023
High Courts19 Mar 1909
Dursan Singh and Others Vs Durbejoy Singh and Another
Calcutta High Court · (1909) 03 CAL CK 0021
High Courts18 Mar 1909Dismissed
Normada Sundari Debi Vs Tarip Mollah and Others
Calcutta High Court · (1909) 03 CAL CK 0018