High CourtsDivision Bench(1909) 04 CAL CK 0035

Golap Kumari vs Ganesh Chandra Mitra

Calcutta High Court · Decided on 6 April 1909 · Citation: (1909) ILR (Cal) 653

HON’BLE JUDGES
Harington, Acting C.J. · Mookerjee, J

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Judgment

1 paragraphs · 41 words

Harington A.C.J. and Mookherjee, JJ.—We think that the deposit of Government Securities amounting to Rs. 4,000 comes within the express words of the rule requiring the deposit of Government Securities "to the extent of Rs. 4,000." The security must be accepted.