High Courts15 Jan 1909
Ambica Prosad Dass Vs J.C. Galstaun
Calcutta High Court · 4 Ind. Cas. 85
Evidence Act, 1872 — Section 92
COURT ARCHIVE
Calcutta High Court judgments, 1909
572 judgments · page 28 of 29
High Courts15 Jan 1909
South British Fire and Marine Insurance Co. Vs Brojo Nath Shaha
Calcutta High Court · (1909) ILR (Cal) 516
Limitation Act, 1908 — Section 25
High Courts15 Jan 1909
South British Fire and Marine Insurance Co., of New Zealand Vs Brojanath Shaha
Calcutta High Court · (1909) 01 CAL CK 0038
High Courts15 Jan 1909
Bejoy Chandra Nag and Others Vs Banku Behari Mazumdar and Others
Calcutta High Court · 4 Ind. Cas. 116
Specific Relief Act, 1877 — Section 9
High Courts14 Jan 1909
Ramtohal Dusadh Vs Emperor
Calcutta High Court · (1909) ILR (Cal) 385 : 1 Ind. Cas. 868
Criminal Procedure Code, 1898 (CrPC) — Section 421
High Courts14 Jan 1909
Subal Ram Dutt Vs Jagadanunda Mazumdar and Others
Calcutta High Court · (1909) 01 CAL CK 0010
High Courts13 Jan 1909
Basiruddin Ahmed Vs Emperor
Calcutta High Court · 4 Ind. Cas. 48
Criminal Procedure Code, 1898 (CrPC) — Section 220Penal Code, 1860 (IPC) — Section 408
High Courts13 Jan 1909
Udoy Chandra Karji Vs Nripendra Narayan Bhup
Calcutta High Court · (1909) ILR (Cal) 287
Bengal Tenancy Act, 1885 — Section 106, 50(2)
High Courts13 Jan 1909
Mohim Chandra Sarkar Vs Anil Bandhu Adhicary
Calcutta High Court · (1909) 01 CAL CK 0035
High Courts13 Jan 1909
Abu Mahomed Vs S.C. Chunder
Calcutta High Court · (1909) ILR (Cal) 345 : 1 Ind. Cas. 827
Transfer of Property Act, 1882 — Section 6
High Courts13 Jan 1909
Uday Chandra Karji Vs Maharaja Nripendra Narayan Bhup Bahadur and Another
Calcutta High Court · (1909) 01 CAL CK 0014
High Courts13 Jan 1909
Emperor Vs Morgan
Calcutta High Court · (1909) ILR (Cal) 302
Criminal Procedure Code, 1898 (CrPC) — Section 307, 545, 804APenal Code, 1860 (IPC) — Section 114, 304A
High Courts12 Jan 1909
L.O. Clarke Vs Brojendra Kishore Roy Chowdhry
Calcutta High Court · (1909) ILR (Cal) 433
Arms Act, 1878 — Section 25Criminal Procedure Code, 1898 (CrPC) — Section 105, 165
High Courts12 Jan 1909
Akhoy Kumar Saha and Another Vs Nagendra Lal Chowdhury
Calcutta High Court · (1909) 01 CAL CK 0023
High Courts12 Jan 1909
Rahim-Ud-Din Munshi Vs Bhabangara Debya and Others
Calcutta High Court · (1909) 01 CAL CK 0021
High Courts12 Jan 1909
Brajendra Kishore Roy Chowdhury Vs M.A. Luffeman
Calcutta High Court · (1909) 01 CAL CK 0015
High Courts12 Jan 1909
Rahimuddi Munshi Vs Nalini Kanta Lahiri and Others
Calcutta High Court · (1909) 01 CAL CK 0013
High Courts12 Jan 1909
Indra Chand Bothra and Others and Raja Bejoy Sing Dudhuria Vs Ghaneshyam Missir and Others
Calcutta High Court · 4 Ind. Cas. 52
High Courts11 Jan 1909
Chandrabala Debi Vs Prabodh Chandra Ray
Calcutta High Court · (1909) ILR (Cal) 422
High Courts11 Jan 1909
Janoki Nath Roy Chowdhury and Others Vs Dinamani Chowdhurani
Calcutta High Court · (1909) 01 CAL CK 0022