COURT ARCHIVE
Calcutta High Court judgments, 1909
572 judgments · page 3 of 29
Haji Shah Momtaz Hussain and Another Vs Raghu Nandan Sahu and Others
Calcutta High Court · (1909) 12 CAL CK 0038
Ramji Ram and Another Vs Salig Ram
Calcutta High Court · (1909) 12 CAL CK 0035
Srimati Mathuria Debya Vs Shibdoyal Singh Hazari and Others
Calcutta High Court · (1909) 12 CAL CK 0030
Sheikh Kadir Bax Vs Sheikh Ismail Mistry
Calcutta High Court · (1909) 12 CAL CK 0027
Nidhiram Bandopadhya Vs Sarbessur Biswas and Others
Calcutta High Court · (1909) 12 CAL CK 0026
Hari Taran Sarkar Vs Basanta Kumari Dasi and Another
Calcutta High Court · (1909) 12 CAL CK 0016
Gobinda Proshad Misser Vs Lukshmi Chunder Marwari and Another
Calcutta High Court · (1909) 12 CAL CK 0008
Choa Lall Mondal and Another Vs Maharajah Sir Rameswar Singh Bahadur
Calcutta High Court · (1909) 12 CAL CK 0039
Susilabala Dasi Vs Dinabandhu Nandi
Calcutta High Court · (1909) 12 CAL CK 0029
Sheikh Kapiluddin Ahmad and Others Vs Sheikh Kamaruddin Ahmad and Others
Calcutta High Court · (1909) 12 CAL CK 0010
Bibi Jarraw Kumari Saheba Vs Hanifuddin Akanda
Calcutta High Court · (1909) 12 CAL CK 0005
Sheikh Nasur Vs Emperor
Calcutta High Court · (1910) ILR (Cal) 122
Sheikh Naseer and Another Vs Emperor
Calcutta High Court · (1909) 11 CAL CK 0028
Khitish Chandra Sanyal Vs Hari Charan Dass and Another
Calcutta High Court · 4 Ind. Cas. 398
Nagendrabala Debi Vs Kashipati Chowdhry
Calcutta High Court · (1909) 11 CAL CK 0006
Barada Kinkar Chowdhury and Another Vs Nabin Chandra Datta and Another
Calcutta High Court · 4 Ind. Cas. 408
Prokash Chandra Sarakar and Others Vs Raja Bisumbhar Nath Sahi
Calcutta High Court · (1909) 11 CAL CK 0015
Narsingh Dayal Singh and Others Vs Kali Charan Singh
Calcutta High Court · (1909) 11 CAL CK 0003