High Courts25 Nov 1909Dismissed
Ranjit Singh Vs Kalidasi Debi
Calcutta High Court · (1910) ILR (Cal) 57
COURT ARCHIVE
Calcutta High Court judgments, 1909
572 judgments · page 4 of 29
High Courts25 Nov 1909
Narsing Das and Another Vs Musammat Bibi Rafikan and Others
Calcutta High Court · (1909) 11 CAL CK 0026
High Courts25 Nov 1909Allowed
Narsingh Das Vs Rafikan
Calcutta High Court · (1910) ILR (Cal) 197
Civil Procedure Code, 1908 (CPC) — Section 108
High Courts25 Nov 1909
Rai Charan Purkait and Others Vs Amrita Lal Gain and Others
Calcutta High Court · (1909) 11 CAL CK 0011
High Courts25 Nov 1909
Rajah Ranjit Sinha Bahadur Vs Kalidasi Debi and Others
Calcutta High Court · (1909) 11 CAL CK 0010
High Courts24 Nov 1909
Kedar Nath Hazra Vs Maharajah Manindra Chandra Nandi
Calcutta High Court · (1909) 11 CAL CK 0027
High Courts23 Nov 1909
Barindra Kumar Ghose and Others Vs Emperor
Calcutta High Court · (1910) ILR (Cal) 467
Councils Act, 1861 — Section 22Criminal Procedure Code, 1898 (CrPC) — Section 164, 196, 342, 364, 447Evidence Act, 1872 — Section 21, 25, 29, 47, 67
High Courts23 Nov 1909
Babbon Shaikh and Others Vs Emperor
Calcutta High Court · (1909) 11 CAL CK 0037
High Courts23 Nov 1909
Girwardhary Singh Vs Bachu Singh and Others
Calcutta High Court · (1909) 11 CAL CK 0029
High Courts23 Nov 1909
Nanhilal Agrari Vs Secretary of State for India
Calcutta High Court · (1909) 11 CAL CK 0025
High Courts23 Nov 1909
Barihdra Kumar Ghose and Others Vs Emperor
Calcutta High Court · (1909) 11 CAL CK 0017
High Courts23 Nov 1909
Rasseswari Chowdhurani Vs Rajah Sir Sourendra Mohun Tagore
Calcutta High Court · (1909) 11 CAL CK 0016
High Courts19 Nov 1909
Parmanand Das Vs Kripasindhu Roy
Calcutta High Court · (1910) ILR (Cal) 548
Civil Procedure Code, 1908 (CPC) — Section 148
High Courts19 Nov 1909
Bibi Taibatannessa Chowdhurani Vs Pravabati Dasi
Calcutta High Court · (1909) 11 CAL CK 0018
High Courts19 Nov 1909
Tamizuddin Khan and Others Vs Khoda Nawaz Khan and Others
Calcutta High Court · (1909) 11 CAL CK 0013
High Courts19 Nov 1909
Mohunt Permanand Das Gossain and Others Vs Tripasindhu Roy
Calcutta High Court · (1909) 11 CAL CK 0002
High Courts18 Nov 1909
Chowdhury Pulin Behary Masanta Vs Shiba Lakhan Bhakat and Srimati Tarangini Dasi Shiba Lakhan Bhakat Vs Srimati Tarangini Dasi and Chowdhury Pulin Behary Masanta
Calcutta High Court · (1909) 11 CAL CK 0042
High Courts18 Nov 1909
Thackur Singh and Others Vs Emperor
Calcutta High Court · 4 Ind. Cas. 240
Evidence Act, 1872 — Section 88
High Courts18 Nov 1909
Satanji Koer and Another Vs Emperor
Calcutta High Court · (1909) 11 CAL CK 0009