High Courts18 Nov 1909
Aghora Kumar Ganguli Vs Mahomed Musa
Calcutta High Court · (1909) 11 CAL CK 0005
COURT ARCHIVE
Calcutta High Court judgments, 1909
572 judgments · page 5 of 29
High Courts17 Nov 1909
Narain Chandra Chatterjee Vs Corporation Of Calcutta
Calcutta High Court · (1910) ILR (Cal) 545
Calcutta Municipal Act, 1899 — Section 559(18), 561(b), 631
High Courts17 Nov 1909
Narayan Chandra Chatterjee Vs Corporation of Calcutta
Calcutta High Court · 4 Ind. Cas. 259
Calcutta Municipal Act, 1923 — Section 559(18), 631
High Courts15 Nov 1909Allowed
Maharaja Manindra Chandra Nandi Vs Kashi Chandra Bakshi and Others
Calcutta High Court · (1909) 11 CAL CK 0041
High Courts15 Nov 1909
Srimati Kamini Debi Vs Aghore Nath Mookerjee
Calcutta High Court · 4 Ind. Cas. 402
High Courts15 Nov 1909
Jadu Nandan Singh Vs Emperor
Calcutta High Court · (1910) ILR (Cal) 250
Criminal Procedure Code, 1898 (CrPC) — Section 195(5), 476Penal Code, 1860 (IPC) — Section 395, 412
High Courts15 Nov 1909
Syed Hossein Mujtaba and Others Vs Ram Subhag Singh and Others
Calcutta High Court · (1909) 11 CAL CK 0012
High Courts15 Nov 1909
Dhirendra Mohan Gossain and Others Vs The Emperor
Calcutta High Court · (1909) 11 CAL CK 0004
High Courts09 Nov 1909
Lee Vs Adhikary
Calcutta High Court · (1910) ILR (Cal) 49
Criminal Procedure Code, 1898 (CrPC) — Section 173, 190
High Courts04 Nov 1909
Ram Lal Singh Vs Hari Charan Ahir
Calcutta High Court · (1910) ILR (Cal) 194
Criminal Procedure Code, 1898 (CrPC) — Section 143, 367, 424
High Courts04 Nov 1909
Ram Lal Singh and Others Vs Hari Charan Ahir
Calcutta High Court · (1909) 11 CAL CK 0031
High Courts10 Oct 1909
Aimanaddi Patari Vs Nabin Chandra Gope and Others
Calcutta High Court · (1909) 10 CAL CK 0002
High Courts08 Oct 1909
Upendra Nath Mandal and Others Vs Rampal
Calcutta High Court · (1909) 10 CAL CK 0003