High Courts27 Aug 1909
Golamali Jemadar and Others Vs Abdul Karim Sarkar
Calcutta High Court · (1909) 08 CAL CK 0010
COURT ARCHIVE
Calcutta High Court judgments, 1909
572 judgments · page 7 of 29
High Courts26 Aug 1909
Rajah Durga Prosad Singh Vs Rajendra Narain Bagchi and Others
Calcutta High Court · (1909) 08 CAL CK 0077
High Courts26 Aug 1909
Nobin Chandra Shaha and Others Vs Kula Chandra Dhar
Calcutta High Court · 3 Ind. Cas. 402
Bengal Tenancy Act, 1885 — Section 29
High Courts26 Aug 1909
Durga Prasad Singh Vs Rajendra Narain Bagchi
Calcutta High Court · (1910) ILR (Cal) 293
Registration Act, 1877 — Section 17(6)
High Courts26 Aug 1909
Raj Behary Chackravarty Vs Kalihar Gupta and Another
Calcutta High Court · 3 Ind. Cas. 336
Limitation Act, 1963 — Section 19(4)
High Courts26 Aug 1909
Mohunt Anand Das and Others Vs Ram Perkash Das
Calcutta High Court · (1909) 08 CAL CK 0050
High Courts26 Aug 1909
Saibesh Chandra Sarkar and Others Vs Kumar Bonowari Mukunda Deb
Calcutta High Court · 4 Ind. Cas. 371
High Courts26 Aug 1909
Kharda Co. Ld. Vs Durga Charan Chandra
Calcutta High Court · (1909) 08 CAL CK 0013
High Courts26 Aug 1909
Kali Charan Nandy Vs Debendra Nath Kar
Calcutta High Court · 4 Ind. Cas. 373
Transfer of Property Act, 1882 — Section 89
High Courts25 Aug 1909
Nathuni Ram Vs Raja Paresh Nath Singh and Others
Calcutta High Court · 3 Ind. Cas. 436
Chota Nagpur Landlord and Tenant Procedure Act, 1879 — Section 6
High Courts24 Aug 1909
Harendra Nath Avasti Vs Shibo Sundari Debi Chowdhurani
Calcutta High Court · 3 Ind. Cas. 378
High Courts24 Aug 1909Allowed
Nimai Chand Addya Vs Golam Hossein
Calcutta High Court · (1910) ILR (Cal) 179
High Courts24 Aug 1909
Baraik Badri Sahi and Others Vs Chamra Uraon and Others
Calcutta High Court · 3 Ind. Cas. 431
High Courts24 Aug 1909
Nemai Chand Adhya and Another Vs Mir Golam Hossein
Calcutta High Court · 3 Ind. Cas. 353
High Courts24 Aug 1909
Asutosh Deb Sarkar Vs Apurba Kumar Deb Sarkar
Calcutta High Court · 4 Ind. Cas. 370
High Courts23 Aug 1909
Sital Das Babaji and Another Vs Pertap Chunder Sarma and Others
Calcutta High Court · 3 Ind. Cas. 408
High Courts20 Aug 1909
Gadadhar Bhatta Vs Lalit Kumar Chatterji and Others
Calcutta High Court · (1909) 08 CAL CK 0078
High Courts20 Aug 1909
Sagar Chandra Mandal Vs Dwarka Nath Mandal and Others
Calcutta High Court · 3 Ind. Cas. 380
Succession Act, 1925 — Section 3
High Courts20 Aug 1909
Edward Dalgleish and Others Vs Ramdin Singh Chowdhury and Another
Calcutta High Court · (1909) 08 CAL CK 0043
High Courts20 Aug 1909
Faiz Ali Vs Emperor
Calcutta High Court · (1910) ILR (Cal) 27 : 5 Ind. Cas. 495