High Courts12 Aug 1909

Kalu Mirza Vs Emperor

Calcutta High Court · (1910) ILR (Cal) 91

Criminal Procedure Code, 1898 (CrPC) — Section 122, 123(3), 367, 424Evidence Act, 1872 — Section 11
High Courts10 Aug 1909

Bowen Vs Bowen

Calcutta High Court · (1909) ILR (Cal) 1018 : 4 Ind. Cas. 699a

Divorce Act, 1869 — Section 36