High Courts03 Aug 1909
Thittar Jha and Another Vs Ramdhari Chowdhury
Calcutta High Court · 3 Ind. Cas. 81
COURT ARCHIVE
Calcutta High Court judgments, 1909
572 judgments · page 10 of 29
High Courts02 Aug 1909Dismissed
Indra Nath Banerjee Vs Rooke
Calcutta High Court · (1910) ILR (Cal) 81
High Courts02 Aug 1909
Janeswari Babuasin Vs Babu Ekradeswar Singh Babu Ekradeswar Singh Vs Janeswari Babuasin
Calcutta High Court · 3 Ind. Cas. 207
Evidence Act, 1872 — Section 90
High Courts02 Aug 1909
Sreematy Asaban Banu Vs Ananda Chandra Dutt Auction Purchaser and Others
Calcutta High Court · 3 Ind. Cas. 116
Evidence Act, 1872 — Section 44
High Courts31 Jul 1909
Ganga Narain Pal Vs Corporation of Calcutta
Calcutta High Court · (1909) 07 CAL CK 0034
High Courts30 Jul 1909
Rakhal Chandra Shah Vs Damodar Shah
Calcutta High Court · (1909) 07 CAL CK 0065
High Courts30 Jul 1909
Gannu Singh Vs Musammat Bhagwati Koeri and Others
Calcutta High Court · 3 Ind. Cas. 234
Specific Relief Act, 1877 — Section 42
High Courts30 Jul 1909
Rakhal Chandra Shaha Vs Damodur Shaha
Calcutta High Court · (1909) 07 CAL CK 0040
High Courts30 Jul 1909
Kari Singh Vs Tufani Dhanuk and Others
Calcutta High Court · (1909) 07 CAL CK 0037
High Courts30 Jul 1909
Lala Dhanukdhari Lal and Others Vs Babu Ram Ahir and Others
Calcutta High Court · (1909) 07 CAL CK 0017
High Courts30 Jul 1909
Kamala Prosad Singh and Others Vs Jhunti Raut and Others
Calcutta High Court · 3 Ind. Cas. 114
High Courts29 Jul 1909
Raghunandan Singh and Another Vs Jagdis Singh and Others
Calcutta High Court · 3 Ind. Cas. 30
Civil Procedure Code, 1908 (CPC) — Section 108
High Courts29 Jul 1909
Jagdami Pershad Singh Vs Mahadeo Kandoo and Others
Calcutta High Court · (1909) 07 CAL CK 0006
High Courts28 Jul 1909
Ala-Ul-Haq and Others Vs The Secretary of State for India in Council and Others
Calcutta High Court · 3 Ind. Cas. 277
High Courts27 Jul 1909
Hari Nath Biswas and Others Vs Debendra Nath Biswas
Calcutta High Court · (1909) 07 CAL CK 0038
High Courts27 Jul 1909
Ramdin Ojha Vs Jodhan Prosad Singh
Calcutta High Court · 3 Ind. Cas. 29
Bengal Tenancy Act, 1885 — Section 65