High Courts17 Jul 1909
Hriday Chandra Das Vs Shib Chandra Goswami
Calcutta High Court · 3 Ind. Cas. 7
Criminal Procedure Code, 1898 (CrPC) — Section 133, 139
COURT ARCHIVE
Calcutta High Court judgments, 1909
572 judgments · page 12 of 29
High Courts16 Jul 1909
Moniruddin Sarkar Vs Mochhabin Mondal and Others
Calcutta High Court · (1909) 07 CAL CK 0007
High Courts15 Jul 1909
Rani Mina Kumari Bibi Vs Surendra Narain Chakravarty
Calcutta High Court · 3 Ind. Cas. 12
Criminal Procedure Code, 1898 (CrPC) — Section 146Limitation Act, 1963 — Article 109, 29, 36, 39, 48
High Courts14 Jul 1909
Gobind Mohun Doss and Others Vs Kunja Behary Doss
Calcutta High Court · 4 Ind. Cas. 364
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 14, 115
High Courts14 Jul 1909
Ahmedullah Bhuiya and Others Vs Kaminuddin Patwari and Others
Calcutta High Court · (1909) 07 CAL CK 0014
High Courts14 Jul 1909
Fakir Shai Mondal and Others Vs Chandmoni Dassya and Others
Calcutta High Court · (1909) 07 CAL CK 0010
High Courts14 Jul 1909
Kumar Ronendra Narain Roy and Others Vs Kishori Lal Roy Chowdhuri and 6 Ors. and Raja Sree Nath Roy and 8 Ors.
Calcutta High Court · (1909) 07 CAL CK 0002
High Courts13 Jul 1909
Kamini Sundari Dassya and Others Vs Sabed Sheikh and Others
Calcutta High Court · (1909) 07 CAL CK 0066
High Courts13 Jul 1909
L.O. Clarke Vs Brajendra Kissore Roy Chowdhuri
Calcutta High Court · 3 Ind. Cas. 786
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts13 Jul 1909
Mohamad Yusuffe and Others Vs Jashodha Kumar Das Purkaista and Others
Calcutta High Court · (1909) 07 CAL CK 0039
High Courts12 Jul 1909
Guru Das Kundoo Chowdhuri and Others Vs Kumar Basanta Kumar Roy
Calcutta High Court · 3 Ind. Cas. 15
High Courts12 Jul 1909Dismissed
Kedar Bans Lal Misser Vs Maharani Janki Koeri
Calcutta High Court · (1909) 07 CAL CK 0001
High Courts09 Jul 1909
Jotindra Nath Acharjee Chowdhury Vs Moharshey
Calcutta High Court · 3 Ind. Cas. 430a
Bengal Tenancy Act, 1885 — Section 153
High Courts09 Jul 1909
Singer Manufacturing Company Vs Raja Prosad
Calcutta High Court · (1909) ILR (Cal) 960
Contract Act, 1872 — Section 74
High Courts09 Jul 1909
Ram Kristo Mohapatra Vs Jagannath Mohapravu, Idol and Another, Shebait
Calcutta High Court · 3 Ind. Cas. 98
High Courts09 Jul 1909
Singer Manufacturing Co. Vs Raja Prosad
Calcutta High Court · (1909) 07 CAL CK 0015
High Courts09 Jul 1909
Sheikh Abdul Vs Chabil Jan Bibi and Others
Calcutta High Court · (1909) 07 CAL CK 0013